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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Karnataka - Subsection

Section 68(2) in Universities of Agricultural Sciences Act, 2009

(2)The person holding the office of the Vice-Chancellor of the University established under the Karnataka of Agriculture Sciences Act, 1963, on the date of commencement of this Act shall continue to hold office till such date as he would have held that office, if this Act had not been passed.