Rajasthan High Court - Jodhpur
Rima Ram & Anr vs State & Ors on 19 May, 2017
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
(1) S. B. Civil Writ Petition No. 5095 / 2017
1. Rima Ram S/o Shri Jetha Ram,, Aged About 44 Years, R/o
Village Laxman Nagar, Gram Panchayat Uthwaliya, Tehsil-
Shergarh, District- Jodhpur, Rajasthan.
2. Hotu Ram S/o Shri Prahalad Ram,, R/o Village Lumbansar,
Gram Panchayat Budkiya, Via Pokran, Tehsil- Shergarh,
District- Jodhpur, Rajasthan.
----Petitioners
Versus
1. The State of Rajasthan through its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat,
Government of Rajasthan, Jaipur.
2. The Secretary, Department of Education, Jaipur, Rajasthan.
3. The Director, Secondary Education, Bikaner, Rajasthan.
4. The Director, Elementary Education, Bikaner, Rajasthan.
5. The District Education Officer, Secondary Education, Jodhpur,
District- Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, Jodhpur,
District- Jodhpur, Rajasthan.
7. The Chief Executive Officer, Zila Parishad Jodhpur, District-
Jodhpur, Rajasthan.
----Respondents
Connected with
(2) S. B. Civil Writ Petition No. 2960 / 2017
Indu Bala W/o Tej Singh Rathore,, Aged About 46 Years, R/o Plot
No. 42, Near St. Paul School, Vyas Colony, Nagaur, District Nagaur
(Raj.)
----Petitioner
Versus
1. The State of Rajasthan through the Secretary, Department of
Rural Development and Panchayati Raj, Secretariat, Govt. of
Rajasthan, Jaipur
2. The Chief Executive Officer, Zila Parishad, Nagaur
3. The District Education Officer, (Elementary Education), Nagaur
4. Gram Panchayat, Gengelav, Nagaur Through Its Secretary
----Respondents
(2 of 19)
[ CW-5095/2017]
(3) S. B. Civil Writ Petition No. 2030 / 2017
1. Dinesh Chandra Rot S/o Shri Amrit Lal, aged about 27 years,
By Caste Bheel (ST), R/o Village Gubed, Tehsil-Simalwara,
District Dungarpur (Rajasthan)
2. Chiraj Barjot S/o Shri Amrit Lal, aged about 24 years, By
Bheel (ST), R/o Village Madkola, Tehsil-Sagwara District
Dungarpur (Rajasthan)
----Petitioners
Versus
1. State of Rajasthan through Secretary, Panchayati Raj and
Rural Development, Government of Rajasthan, Jaipur.
2. Director, Secondary Education Rajasthan Bikaner
3. Director, Elementary Education Rajasthan, Bikaner.
4. District Education Officer (Elementary), Dungarpur.
----Respondents
(4) S. B. Civil Writ Petition No. 2050 / 2017
Dalit Adhikar Network Rajasthan Through Its State Convenor Shri
Tulsi Das Raj S/o Utma Ram, Aged About 54 Years, R/o 76
Gandhinagar, Chutravta, Magra Punjla, Jodhpur.
----Petitioner
Versus
1. State of Rajasthan through Secretary, Rural Development and
Panchayat Raj Department, Govt. of Rajasthan, Jaipur.
2. Director, Primary Education, Rajasthan Bikaner.
3. District Education Officer (Primary) Education Department,
Jodhpur.
----Respondents
(5) S. B. Civil Writ Petition No. 2088 / 2017
1. Lalit Patidar S/o Shri Kachru Patidar, aged about 35 years, R/o
Village & Post Karji, Tehsil- Bagidora, District- Banswara (Raj.)
2. Laxman Singh Mavi S/o Shri Rangji Mavi, R/o Village Nawa
Tapara, Gram Panchayat Karji, Tehsil- Bagidora, District-
Banswara (Raj.)
3. Prakash Chandra Rawat S/o Shri Sukh Ram Rawat, R/o Village
Kakanwani, Post Barigama, Tehsil- Bagidora, District-
Banswara (Raj.)
4. Laxman Makwana S/o Shri Hira Makwana, R/o Village
Kewadiya, Post Budhwa, Tehsil- Bagidora, District- Banswara
(Raj.)
(3 of 19)
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5. Bhupesh Patidar S/o Shri Ranchhod Patidar,, R/o Village & Post
Survaniya, Tehsil & District Banswara (Raj.)
6. Naresh Patidar S/o Shri Mengji Patidar,, R/o Village & Post
Survaniya, Tehsil & District Banswara (Raj.)
----Petitioners
Versus
1. State of Rajasthan through the Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur (Raj.)
2. Secretary, Department of Education, Government of Rajasthan
Jaipur Rajasthan
3. Secretary (ADMN) & Commissioner, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur (Raj.)
4. The Director Elementary Education, Rajasthan Bikaner
5. The Director Secondary Education, Rajasthan, Bikaner
6. Joint Administrative Secretary School Education Department,,
Government of Rajasthan, Jaipur
7. District Education Officer (Elementary), Banswara
8. District Education Officer (secondary), Banswara
9. Block Elementary Education Officer, Bhagidora, District-
Banswara
10. Block Elementary Education Officer, Talwada, District-
Banswara.
11. Block Elementary Education Officer, Banswara, District-
Banswara.
12. Ex-Officio, Panchayat Elementary Education Officer,
Government Senior Secondary School Karji, Gram Panchayat
Karji, Panchayat Samiti Bagidora, District- Banswara.
13. Ex-Officio, Panchayat Elementary Education Officer,
Government Senior Secondary School Sukhaniya, Gram
Panchayat Sukhaniya, Panchayat Samiti Banswara District-
Banswara.
14. Ex-Officio, Panchayat Elementary Education Officer,
Government Senior Secondary School Barigama, Gram
Panchayat Barigama, Panchayat Samiti Bagidora, District-
Banswara
15. Ex-Officio, Panchayat Elementary Education Officer,
Government Senior Secondary School Budwa, Gram
Panchayat Budwa, Panchayat Samiti Bagidora, District-
Banswara.
(4 of 19)
[ CW-5095/2017]
16. Zila Parishad Banswara through its Chief Executive Officer,
Banswara, Rajasthan
----Respondents
(6) S. B. Civil Writ Petition No. 2133 / 2017
Jug Raj S/o Shri Ratan Lal,, Aged About 47 Years, R/o Mandirwala
Mohalla Bhadwasia, P.O.K.U.M. Mandor Road, Jodhpur, District
Jodhpur, Rajasthan.
----Petitioner
Versus
1. The State of Rajasthan through its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat,
Government of Rajasthan, Jaipur.
2. The Secretary, Department of Education, Jaipur, Rajasthan.
3. The Director, Secondary Education, Bikaner, Rajasthan.
4. The Director, Elementary Education, Bikaner, Rajasthan.
5. The District Education Officer, Secondary Education, Jodhpur,
District Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, Jodhpur,
District Jodhpur, Rajasthan.
7. The Chief Executive Officer, Zila Parishad Jodhpur, District
Jodhpur, Rajasthan.
----Respondents
(7) S. B. Civil Writ Petition No. 2136 / 2017
1. Puran Singh S/o Khet Singh Rajput, aged about 39 years, R/o
Post Aakoli, Tehsil Jalore, District Jalore (Raj.)
2. Pratapa Ram S/o Sewa Ram Meghwal, aged about 50 years,
R/o Pal, Post Kuda, Tehsil Raniwada, District Jalore (Raj.)
3. Bechara Ram S/o Kala Ram Devasi, aged about 36 years, R/o
Mandardi Gram Post Ganga, Tehsil Raniwada, District Jalore,
Raj.
4. Mishra Ram S/o Jagga Ram Meghwal, aged about 38 years,
R/o Post Raithala, Tehsil Aahore, District Jalore, Raj.
5. China Ram S/o Hema Ram Choudhary, aged about 37 years,
R/o Post Kuda, Tehsil Raniwada, District Jalore, Raj.
6. Arjun Lal Choudhary S/o Jodha Ram Choudhary, aged about
38 years, R/o Post Bithuda, Tehsil Aahore, District Jalore, Raj.
(5 of 19)
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7. Peer Singh S/o Sardar Singh, aged about 35 years, R/o Post
Dadusan, Gram Post Bavarla, Tehsil Sanchore, District Jalore,
Raj.
8. Vanna Ram S/o Kala Ram, aged about 40 years, R/o Post
Kawla, Tehsil Aahore, District Jalore.
9. Champa Lal S/o Bhala Ram, aged about 35 years, R/o Rudmal
Ki Dhani, Post Valdara, Tehsil Aahore, District Jalore, Raj.
10. Heera Ram S/o Lacha Ram, aged about 38 years, R/o Lachiwal
Goliya, Gram Post Lachiwal, Tehsil Sanchore, District Jalore
(Raj.)
11. Madan Lal S/o Peera Ram, aged about 35 years, R/o
Amarpura, Tehsil Sitlona, District Jalore, Raj.
12. Bharatpuri S/o Bhanwar Puri Goswami, R/o Post Nabi, Tehsil
Jalore, District Jalore, Raj.
----Petitioners
Versus
1. State of Rajasthan through Secretary, Department of School
Education, Government of Rajasthan, Jaipur
2. Director, Elementary Education, Government of Rajasthan,
Bikaner.
3. Director, Secondary Education, Government of Rajasthan,
Bikaner.
4. Chief Executive Officer, Zila Parishad, Jalore.
5. Block Development Officer, Panchayat Samiti, Jalore.
6. Block Development Officer,, Panchayat Samiti, Raniwas,
District Jalore.
7. Block Development Officer, Panchayat Samiti, Aahore, District
Jalore.
8. Block Development Officer, Panchayat Samiti,, Sanchore,
District Jalore.
9. District Education Officer, District Jalore.
----Respondents
(8) S. B. Civil Writ Petition No. 2156 / 2017
Bhakhar Ram Bishnoi S/o Shri Jodha Ram Bishnoi,, Aged About 44
Years, R/o Village Ekalkhori (Samrathal Nagar), Post Cherai, Tehsil
Osian, District Jodhpur, Rajasthan.
----Petitioner
Versus
(6 of 19)
[ CW-5095/2017]
1. The State of Rajasthan through its Secretary,, Department of
Panchayati Raj and Rural Development, Secretariat,
Government of Rajasthan, Jaipur.
2. The Secretary, Department of Education, Jaipur, Rajasthan.
3. The Director, Secondary Education,, Bikaner, Rajasthan.
4. The Director, Elementary Education, Bikaner, Rajasthan.
5. The District Education Officer, Secondary Education, Jodhpur,
District Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, Jodhpur,
District Jodhpur, Rajasthan.
7. The Chief Executive Officer, Zila Parishad Jodhpur, District
Jodhpur, Rajasthan.
----Respondents
(9) S. B. Civil Writ Petition No. 2166 / 2017
Nemichand S/o Amraram, aged about 37 years, By Caste
Meghwal, R/o Village Kagau Tehsil & District- Barmer.
----Petitioner
Versus
1. State of Rajasthan through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur (Raj.)
2. Secretary, Department of Education, Government of Rajasthan
Jaipur Rajasthan.
3. Secretary (ADMN) & Commissioner Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur (Raj.)
4. The Director Elementary Education, Rajasthan, Bikaner
5. The Director Secondary Education, Rajasthan, Bikaner
6. Joint Administrative Secretary School Education Department,
Government of Rajasthan, Jaipur
7. Ex-Officio, Panchayat Elementary Education Officer,
Government Aadarsh Senior Secondary School Kagau Gram
Panchayat Kagau Tehsil & District- Barmer.
8. Block Elementary Education Officer, Barmer District- Barmer.
9. Zila Parishad Barmer through its Chief Executive Officer,
Barmer, Rajasthan
10. District Education Officer (Elementary), Barmer
11. District Education Officer (Secondary), Barmer
(7 of 19)
[ CW-5095/2017]
----Respondents
(10) S. B. Civil Writ Petition No. 2170 / 2017
1. Kaluram Meghwal S/o Shri Phoola Ram Meghwal,, Aged About
40 Years, Meghwal (SC), Resident of 1/101, Housing Board,
Ward No. 40, Near Hanuman Mandir, Sri Ganganagar.
2. Kamlesh Kumari D/o Shri Puran Chand W/o Shri Kalu Ram,,
By Caste Meghwal (SC), Resident of 1/101 Housing Board,
Ward No. 40 Sri Ganganagar.
3. Ganesh Kumar S/o Shri Sukhdev Raj,, By Caste Dhanka (ST),
Resident of Dhanka Basti, Ward No. 9, Katchi Their, Karanpur,
District- Sriganganagar.
4. Bhola Ram S/o Mangat Ram,, By Caste Dhanka (ST), Resident
of Radewala Road, Ward No. 8 Karanpur, District- Sri
Ganganagar.
5. Renubala D/o Shri Raj Kumar,, By Caste Dhanka (ST), Near
Masjid, Ward No. 9, Karanpur District- Sriganganagar.
6. Sandeep S/o Shri Kabir Das,, By Caste Dhanka (ST), Resident
of Ward No. 10, Katchi Thedi, Karanpur, District- Sri
Ganganagar.
7. Komal D/o Shri Raj Kumar,, By Caste Dhanka (ST), Resident
of Ward No. 9, Ketchi Thedi, Karanpur, District- Sri
Ganganagar.
8. Ashiv Chouhan S/o Shri Gurdeep Chouhan,, By Caste Dhank
(ST), Resident of Ward No. 9, Ketchi Thedi, Karanpur, District-
Sri Ganganagar.
9. Arpit Kumar S/o Shri Vimal Lal,, By Caste Dhanka (ST),
Resident of Ward No. 9, Ketchi Thedi, Karanpur, District- Sri
Ganganagar.
10. Ashish Kumar S/o Shri Chiman Lal,, By Caste Dhanka (ST),
Resident of Ward No. 9, Ketchi Thedi, Karanpur, District- Sri
Ganganagar.
11. Sandeep Kumar S/o Shri Prabhati Ram,, By Caste Dhanka,
Resident of Ward No. 9, Ketchi Thedi, Karanpur, District- Sri
Ganganagar.
12. Kailash Kumar S/o Shri Pooran Ram,, By Caste Meghwal (SC),
Resident of Ward No. 9, Ketchi Thedi, Karanpur, District- Sri
Ganganagar.
13. Vijay Kumar S/o Shri Devilal,, By Caste Dhanka (ST), Resident
of Ward No. 9, Ketchi Thedi, Karanpur, District- Sri
Ganganagar.
(8 of 19)
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14. Arun Chauhan S/o Shri Gurdeep Singh,, By Caste Dhanka
(ST), Resident of Ward No. 9, Dhanka Basti, Karanpur,
District- Sri Ganganagar.
15. Gaurav Kumar S/o Shri Raj Kumar,, By Caste Dhanka,
Resident of Ward No. 9, Ketchi Thedi, Karanpur, District- Sri
Ganganagar.
16. Lakhan Kumar S/o Shri Rugha Ram,, By Caste (ST), Resident
of Ward No. 11, Keshrisinghpur 2 U, District- Sri Ganganagar.
17. Pradeep Kumar S/o Shri Surjan Morya,, By Caste Dhanka
(ST), Resident of Ward No. 9, Ketchi Thedi, Karanpur, District-
Sri Ganganagar.
18. Ajay S/o Shri Hansraj,, By Caste Dhanka (ST), Resident of
Ward No. 9, Ketchi Thedi, Karanpur, District- Sri Ganganagar.
19. Neer Kamal D/o Shri Lal Chand W/o Shri Radheyshyam,,
Resident of Ward No. 5, Keshrisinghpur, District- Sri
Ganganagar.
20. Radhey Shyam S/o Shri Omprakash,, By Caste Dhanka (ST)
Resident of Ward No. 8, Sri Karanpur, District- Sri Ganganagar.
21. Nishu D/o Shri Randhir Kumar,, By Caste Dhanka (ST),
Resident of Ward No. 9, Ketchi Thedi, Karanpur, District- Sri
Ganganagar.
22. Kavita Sankhla D/o Shri Om Prakash,, By Caste (SC), Resident
of Ward No. 46, Gali No. 2 Kabir Chowk, Gurunanak Basti,
Dispensary Wali Gali, Sri Ganganagar.
23. Akshay Kumar S/o Shri Suresh Kumar,, By Caste (SC),
Resident of Ward No. 46, Gali No. 2, Sri Ganganagar.
24. Aman Kumar S/o Shri Suresh Kumar,, By Caste (SC), Resident
of Ward No. 46, Gali No. 2, Sri Ganganagar.
25. Akash S/o Shri Suresh Kumar,, By Caste (SC), Resident of
Ward No. 46, Gali No. 2, Sri Ganganagar.
26. Kuldeep Chinia S/o Shri Rajpal Chinia,, By Caste (SC),
Resident of 15, Ward No. 2, Near Hanuman Mandir RCP
Colony, Vijainagar, District- Sri Ganganagar.
27. Radhey Shyam Chinia S/o Shri Rajpal Chinia,, By Caste (SC),
Resident of 15, Ward No. 2, Near Hanuman Mandir RCP
Colony, Vijainagar, District- Sri Ganganagar.
28. Vanita D/o Shri Kalu Ram Brore,, By Caste (SC), Resident of
1/101, Housing Board, Ganganagar.
29. Ajay Kumar S/o Shri Budh Ram,, By Caste Dhanka (ST),
Resident of Ward No. 11, Keshrisinghpur, District- Sri
Ganganagar.
(9 of 19)
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30. Komal Rani D/o Shri Amarchand,, By Caste (ST), Resident of
Keshrisinghpur, District- Sri Ganganagar.
31. Surendra Kumar S/o Shri Om Prakash,, By Caste (ST),
Resident of Ward No. 09, Karanpur, District- Sri Ganganagar.
32. Simran Bhawaniya D/o Shri Daya Ram,, By Caste (ST),
Resident of Keshrisinghpur, District- Sri Ganganagar.
33. Tejender Kaur D/o Atma Singh,, By Caste (ST), Resident of
Ward No. 4, Jawanar Nagar, Ganganagar.
34. Shivpal Singh Kaler S/o Shri Atiama Singh,, By Caste (ST),
Resident of Karni Marg, 49, 3 E Chhoti, Ganganagar.
35. Goutam Kumar S/o Shri Sukhdev Raj,, By Caste (ST),
Resident of Sri Karanpur, District- Sri Ganganagar.
36. Chander Solanki S/o Shri Raj Kumar Solanki,, By Caste (ST),
Resident of Ward No. 19, Dhanka Basti, Ward No. 19,
Karanpur, District- Sri Ganganagar.
37. Jyoti Solanki S/o Shri Raj Kumar Solanki,, By Caste (ST),
Resident of Ward No. 19, Dhanka Basti, Ward No. 19,
Karanpur, District- Sri Ganganagar.
38. Manoj Kumar S/o Shri Ranjit Kumar,, By Caste Nat Sansi (SC),
Resident of Village Pardiv, Tehsil- Sirohi, District- Sirohi.
39. Rajesh Kumar S/o Shri Desha Ram,, By Caste Nat Sansi (SC),
Resident of Saidham, Bhuri Beri, Post Kali Beri, Soorsagar,
Jodhpur.
40. Jistendra Choudhary S/o Shri Narsingh Ram,, By Caste
Chaudhary (OBC), Resident of Jhandia Tala, Tinwari, District-
Jodhpur.
41. Mahesh Jakhar S/o Shri Jetharam,, By Caste Jat (OBC),
Resident of District- Jodhpur.
----Petitioners
Versus
State of Rajasthan through the Principal Secretary Cum
Commissioner, Rural Development and Panchayati Raj
Department, Jaipur.
----Respondent
(11) S. B. Civil Writ Petition No. 2393 / 2017
Laxman Singh Rao S/o Shri Bhoor Singh Rao,, Aged About 37
Years, Resident of 80, U.I.T. Quarters, Pal East Yojana,
Shobhavato Ki Dhani, Jodhpur (Raj.).
----Petitioner
Versus
(10 of 19)
[ CW-5095/2017]
1. State of Rajasthan through the Secretary & Commissioner,
Rural Development and Panchayati Raj Department,
Government of Rajasthan, Secretariat, Jaipur (Raj.)
2. The Director, Elementary Education, Govt. of Rajasthan, Jaipur
(Raj.)
3. The District Education Officer (First), Secondary Education,
Govt. of Rajasthan, Jodhpur
4. The District Education Officer (Second), Secondary Education,
Govt. of Rajasthan, Jodhpur
5. Block Elementary Education Officer, Panchayat Samiti,
Mandore, District Jodhpur (Raj.)
6. Headmaster, Govt. Secondary School, Choukha, District
Jodhpur (Raj.)
----Respondents
(12) S. B. Civil Writ Petition No. 2794 / 2017
Mahaveer S/o Shri Mangi Lal, aged about 36 years, R/o Village
Gugriyali, Tehsil Jayal District Nagaur.
----Petitioner
Versus
1. State of Rajasthan through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.
2. Secretary, Department of Education, Government of Rajasthan
Jaipur Rajasthan.
3. Secretary (ADMN.) & Commissioner Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur (raj.)
4. Director Elementary Education Rajasthan, Bikaner.
5. Director Secondary Education Rajasthan, Bikaner.
6. Block Elementary Education Officer, Jayal, District Nagaur.
7. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Gugariyali, Panchayat Samiti, Jayal
District Nagaur.
8. Zila Parishad Nagaur through its Chief Executive Officer,
Nagaur Rajasthan
----Respondents
(13) S. B. Civil Writ Petition No. 2888 / 2017
(11 of 19)
[ CW-5095/2017]
1. Om Prakash Sharma S/o Shree Devi Lal Sharma, aged about
29 years, Resident of Kolyari, Tehsil Jhadol, District Udaipur.
2. Sakarchand Bhakaria S/o Takat Ram Bhakaria, aged about 41
years, Resident of Dhiklia, Tehsil Jhadol, District Udaipur.
3. Ramesh Chandra Gorna S/o Shree Kalla Ji Goran, aged about
33 years, Resident of Damana, Tehsil Jhadol, District Udaipur.
4. Meetha Lal Parmar S/o Shree Vesa Parmar, aged about 35
years, Resident of Dhiklia, Tehsil Jhadol, District Udaipur.
5. Suresh Kumar Meghwal S/o Bhawar Lal Meghwal, Resident of
Magwas, Tehsil Jhadol, District Udaipur.
6. Dinesh Chandra Meghwal S/o Shree Keshu Ram, Resident of
Bikarni, Tehsil Kotda, District Udaipur.
7. Sharmistha Bhagora D/o Salu Ji Bhagora, Resident of
Pipalbara, Tehsil Jhadol, District Udaipur.
8. Sawta Ram S/o Birma Ram Jat,, Resident of Piplad, Tehsil
Parbatsar, District Nagaur.
9. Saroj Choudhary D/o Nanda Ram Choudhary, Gusliya Jadla Ki
Dhani (Khikar), Tehsil Parbatsat, District Nagaur.
10. Shayam Shundar Sharma S/o Banshi Lal Sharma, Resident of
Gigoli (Bidiyad), Tehsil Parbatsar, District Nagaur.
11. Dwarka Prashad Jangid S/o Jagdish Prashad Jangid, Resident
of Bidiyad, Tehsil Parbatsar, District Nagaur.
12. Naresh Ojha S/o Revasankar Ojha, Resident of Piplad, Tehsil
Parbatsar, District Nagaur.
13. Jethu Singh S/o Shree Madan Singh, Resident of Dhokliya,
Tehsil Parbatsar, District Nagaur.
14. Sangram Singh S/o Lal Singh, Resident of Dela Ki Dhani,
Tehsil Parbatsar, District Nagaur.
15. Sarita Choudhary D/o Shree Rajesh Choudhary, Resident of
Tehsil Ke Pass Parbatsar, District Nagaur.
16. Choudhary Pooja D/o Rupa Ram Choudhary, aged about 29
years, Resident of Badoo, Tehsil Parbatsar, District Nagaur.
17. Ucchab Kanwar Charan D/o Vasu Dev Singh Charan, Resident
of Ganga Vatika Ke Peeche Lavta Road Parbatsar, District
Nagaur.
18. Norta Ram S/o Juntha Ram, Resident of Ketiya Barev, Tehsil
Parbatsar, District Nagaur.
19. Pushpendra Singh Naruka S/o Shree Hanumant Singh Naruka,
aged about 36 years, Resident of Sarwad, District Ajmer.
(12 of 19)
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20. Rajendra Prashad Sharma S/o Shree Ghanshyam Sharma,
Resident of Khiriyan, Tehsil Sarwad, District Ajmer.
21. Ram Singh Choudhary S/o Gopal Choudhary, Resident of
Sarsunda, Tehsil Syar, District Ajmer.
22. Mukesh Kumar Kumhar S/o Shree Ramniwas, Resident of Vard
No 06 Sarwar, District Ajmer.
23. Radha Sharma D/o Hagami Lal, Resident of Badgav
Shurkhand, Tehsil Bhinay, District Ajmer.
----Petitioners
Versus
1. State of Rajasthan through Principal Secretary, Education
Department, Secretariat Rajasthan, Jaipur.
2. Directorate of Elementary Education, Bikaner, Rajasthan.
3. Directorate of Secondary Education, Bikaner, Rajasthan.
4. District Eudcation Officer (Elementary Education), District
Udaipur.
5. District Education Officer (Secondary Education), District
Udaipur.
6. District Education Officer (Elementary Education), District
Nagaur.
7. District Education Officer (Secondary Education), District
Nagaur.
8. District Education Officer (Elementary Education), District
Ajmer.
9. District Education Officer (Secondary Education), District
Ajmer
----Respondents
(14) S. B. Civil Writ Petition No. 2916 / 2017
Ruchi Choudhary W/o Shri Omprakash, aged about 34 years, By
Caste Choudhary, R/o VPO Alay, Tehsil and District Nagaur (Raj.)
----Petitioner
Versus
1. The State of Rajasthan through the Secretary, Department of
Rural Development and Panchayati Raj, Secretariat, Govt. of
Rajasthan, Jaipur
2. The Chief Executive Officer, Zila Parishad, Nagaur
3. The District Education Officer, (Elementary Education), Nagaur
4. Gram Panchayat, Alay Nagaur through its Secretary
(13 of 19)
[ CW-5095/2017]
----Respondents
(15) S. B. Civil Writ Petition No. 3122 / 2017
1. Hanwant Singh S/o Bhopal Singh Deval, Aged About 42 Years,
R/o Mukam/Post Goyali, Tehsil & District Sirohi.
2. Dinesh Kumar S/o Shri Pratap Ram Meghwal,, Aged About 41
Years, R/o Mukam/Post Khambal, Tehsil & District Sirohi.
3. Kishan Singh D/o Shri Arjun Singh,, Aged About 42 Years, R/o
Mukam/Post Anadara, Tehsil Revdar & District Sirohi.
4. Rajaram Meghwal S/o Shri Puna Ram, Aged About 42 Years,
R/o Mukam/Post Chaduaal Via Kalandari, Tehsil & District
Sirohi.
5. Niranjan Garg S/o Shri Desa Ram, Aged About 43 Years, R/o
Mukam/Post Rohida, Tehsil Pindwara & District Sirohi.
6. Magan Lal S/o Jeeva Ram Meghwal,, Aged About 41 Years,
R/o Mukam/Post Kavarli, Tehsil Abu Road & District Sirohi.
7. Vinod Kunwar W/o Pushpendra Singh Deora,, Aged About 43
Years, R/o Village Dingar, Post Telpur, Tehsil Pindwara &
District Sirohi.
8. Bhura Ram S/o Ana Ram Gameti, Aged About 44 Years, R/o
Village Mandwara, Post Rohida, Tehsil Pindwara & District
Sirohi.
9. Jitendra Kumar S/o Lalit Kumar, Aged About 42 Years, R/o
Village Mandwara, Post Rohida, Tehsil Pindwara & District
Sirohi.
10. Shravan Kumar S/o Moti Ram Gawariya,, Aged About 42
Years, R/o Mukam/Post Sanwara, Tehsil Pindwara & District
Sirohi.
11. Bhana Ram S/o Vela Ram Garsaiya, R/o Village Rampura, Post
J.K. Puram, Tehsil Pindwara & District Sirohi.
12. Ishwar Singh S/o Laxman Singh Bhati, Aged About 43 Years,
R/o Village Basantgarh, Post J.K. Puram, Tehsil Pindwara &
District Sirohi.
13. Jabar Singh S/o Heeraji Purohit,, Aged About 42 Years, R/o
Village Kasindra, Post Achpura, Tehsil Pindwara & District
Sirohi.
14. Jeeva Ram S/o Soma Ram Koli,, Aged About 41 Years, R/o
Village Hadmatiya, Post Anadara, Tehsil Revdar & District
Sirohi.
15. Rancha Ram S/o Ramaji Gameti,, Aged About 43 Years, R/o
Mukam Kamboi Post Vasa, Tehsil Pindwara & District Sirohi.
(14 of 19)
[ CW-5095/2017]
16. Dinesh Kumar Prajapat S/o Choga Lal, Aged About 43 Years,
R/o Mukam/Post Vasa, Tehsil Pindwara & District Sirohi.
17. Raghunath Ram Meghwal S/o Choga Ram, Aged About 42
Years, R/o Mukam/Post Goyali, & District Sirohi.
18. Narayan Lal S/o Deva Ram, Aged About 42 Years, R/o
Mukam/Post Gayali, Satgaro Ki Vas, & District Sirohi.
19. Chatra Ram S/o Bhura Ji, Aged About 41 Years, R/o Mukam
Ranora Post Nichalagarh, Tehsil Abu Road & District Sirohi.
20. Shanka Ram S/o Thavra Ji, Aged About 43 Years, R/o
Mukam/Post Paba, Tehsil Abu Road & District Sirohi
21. Chuna Ram S/o Goma Ram, Aged About 43 Years, R/o Village
Dhandpur, Post Debari, Tehsil Reodar & District Sirohi
22. Dalpat Singh S/o Jagat Singh, Aged About 41 Years, R/o
Mukam/Post Debari, Tehsil Reodar & District Sirohi.
23. Kucha Ram S/o Naga Ram Grasiya,, Aged About 41 Years, R/o
Mukam Kaldari Post Paladi, Tehsil Sheoganj & District Sirohi.
24. Ranchod Ram S/o Bhura Ram Koli, Aged About 42 Years, R/o
Mukam-Thal, Post Dabani Tehsil Reodar, District Sirohi.
25. Dhan Raj Harijan S/o Mana Ram, Aged About 41 Years, R/o
Mukam/Post Kalandari, Tehsil & District Sirohi.
26. Khangar Mal S/o Heera Ram Meghwal, Aged About 43 Years,
R/o Mukam/Post Sirodi, Tehsil Reodar District Sirohi.
27. Veena Ram Chouhan S/o Mana Ram, Aged About 43 Years,
R/o Mukam/Post Sirodi, Tehsil-Reodar District Sirohi.
28. Daya Lal Meghwal S/o Bheema Ram, Aged About 41 Years,
R/o Mukam/Post Gulabganj, Tehsil Reodar & District Sirohi.
29. Ramesh Kumar S/o Chuni Lal Lakhara, Aged About 41 Years,
R/o Mukam/Post-Vasa, Tehsil Pindwara & District Sirohi.
30. Narayan Parmar S/o Shankar Lal Lakhara, Aged About 43
Years, R/o Behind Society Meghwal Vas Swarupganj, Tehsil
Pindwara & District Sirohi.
31. Mancha Ram S/o Thawara Ram Gameti, Aged About 42 Years,
R/o Mukam/Post Valoriya, Tehsil Pindwara & District Sirohi
32. Soma Ram Bheel S/o Moti Ram Bheel, Aged About 43 Years,
R/o Mukam/Post Valoriya, Tehsil Pindwara & District Sirohi.
33. Raja Ram S/o Bhuta Ji, Aged About 42 Years, R/o Mukam/Post
Valoriya, Tehsil Pindwara & District Sirohi.
34. Kesa Ram S/o Babu Lal, Aged About 41 Years, R/o
Mukam/Post Valoriya, Tehsil Pindwara & District Sirohi.
(15 of 19)
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35. Krishan Singh S/o Amar Singh Ranawat, Aged About 41 Years,
R/o Mukam/Post Padiv, Tehsil Pindwara & District Sirohi.
36. Vikram Singh S/o Nathu Singh Rathore, Aged About 41 Years,
R/o Luhar-wada District Sirohi.
37. Narayan Lal Hiragar S/o Prema Ram, Aged About 44 Years,
R/o Mukam/Post Anadra, Tehsil Reodar District Sirohi.
38. Kalu Ram S/o Dunga Ram Meghwal, Aged About 42 Years, R/o
Meghwal-vas Nitoda, Tehsil Pindwara & District Sirohi.
39. Vachna Ram S/o Bheema Ram Meghwal, Aged About 43 Years,
R/o Mukam/Post Padiv, Tehsil Pindwara & District Sirohi.
40. Shankar Lal S/o Mangi Lal Ji, Aged About 42 Years, R/o
Mokam/Post Jawal, District Sirohi.
41. Madan Kumar S/o Ramesh Kumar, Aged About 42 Years, R/o
Gotam Rishi Mohalla Meena-vas Swarupganj, Tehsil Pindwara
& District Sirohi.
42. Hameera Ram S/o Moti Eam Ji Rebari, Aged About 41 Years,
R/o Mukam-Heerawala Post Rohida Station-swarupganj Tehsil
Pindwara & District Sirohi.
43. Joga Ram S/o Khuma Ram Meghwal, Aged About 42 Years,
R/o Mukam/Post Hathal Via Anadra, Tehsil Reodar District
Sirohi.
44. Dinesh Kumar S/o Prema Ram Ji Meghwal, Aged About 41
Years, R/o Mukam/Post Kailash Nagar Via Jawal, Tehsil
Sheoganj District Sirohi.
45. Vaga Ram S/o Heera Ram Meghwal, Aged About 42 Years, R/o
Gram Seuda Post Madani, Tehsil & District Sirohi.
46. Shravan Singh S/o Mohabat Singh, Aged About 41 Years, R/o
Mukam Batadi, Post-makawal Tehsil Reodar Distt. Sirohi.
----Petitioners
Versus
1. State of Rajasthan Through Secretary,, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur (Raj.)
2. Secretary, Department of Education, Government of Rajasthan
Jaipur Rajasthan.
3. Secretary (ADMN) & Commissioner Department of Rural
Development and Panchayati Raj,, Government of Rajasthan,
Secretariate, Jaipur (Raj.)
4. Director Elementary Education Rajasthan,, Bikaner.
5. Director Secondary Education Rajasthan,, Bikaner.
6. Block Elementary Education Officer,, Sirohi, District Sirohi.
(16 of 19)
[ CW-5095/2017]
7. Block Elementary Education Officer, Pindwara, District Sirohi
8. Block Elementary Education Officer,, Reoder, District Sirohi.
9. Ex-Officio Panchayat Elementary Education,, Government
Senior Secondary School, Goyali, Panchayat Samiti, Sirohi
District Sirohi.
10. Zila Parishad Sirohi Through Its Chief Executive Officer,, Sirohi
Rajasthan
11. District Education Officer (Elementary Education), Sirohi.
12. District Education Officer (Secondary Education), Sirohi.
13. Ex-Offico Panchayat Elementary Education,, Government
Senior Secondary School, Khambal, Panchayat Samiti, Sirohi
District Sirohi.
14. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School Sanwara,, Panchayat Samiti Reoder,
District Sirohi.
15. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Kalandari, Panchayat Samiti
Pindwara District Sirohi
16. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Bhimana,, Panchayat Samiti
Pindwara, District Sirohi.
17. Ex-officio Panchayat Elementary Education, Governmebnt
Senior Secondary School, Mudrala, Panchayat Samiti, Abu
Road, District Sirohi.
18. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Telpur, Panchayat Samiti, Pindwara,
District Sirohi.
19. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Mandwadadev,, Pancayat Samiti,
Pindwara, District Sirohi.
20. Ex-officio Panchayat Elementary Education, Governmetn
Senior Secondary School, Sanwarar,, Panchayat Samiti,
Pindwara, District Sirohi.
21. Ex-Officio Panchayat Elementary Education, Government
Senior Secondary School, Basantgarh (rampura),, Panchayat
Samiti, Pindwara, District Sirohi.
22. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Achpura,, Panchayat Samiti,
Pindwara, District- Sirohi.
23. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Anadra,, Panchayat Samiti, Reodar,
District- Sirohi.
(17 of 19)
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24. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Vasa,, Panchayat Samiti, Pindwara,
District- Sirohi.
25. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Basantgarh,, Panchayat Samiti,
Pindwara, District- Sirohi.
26. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Achpura, Panchayat Samiti,,
Pindwara, District- Sirohi.
27. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Anadra, Panchayat Samiti,, Reoder,
District- Sirohi.
28. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Vasa, Panchayat Samiti,, Pindwara,
District- Sirohi.
29. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Barloot, Panchayat Samiti,, Sirohi,
District-sirohi (raj.)
30. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Uplakhejada,, Panchayat Samiti,
Aburoad, District- Sirohi.
31. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Dabani,, Panchayat Samiti, Reodar,
District- Sirohi.
32. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Chhibagaon,, Panchayat Samiti,
Sheoganj, District- Sirohi.
33. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Udwariya,, Panchayat Samiti,
Reoder, District- Sirohi.
34. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Gulabganj,, Panchayat Samiti,
Reoder, District- Sirohi.
35. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Dhanari,, Panchayati Samiti,
Pindwara, District- Sirohi.
36. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Valoriya,, Panchayat Samiti,
Pindwara, District- Sirohi.
37. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Padiv,, Panchayat Samiti, Sirohi,
District- Sirohi.
(18 of 19)
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38. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Nitoda,, Panchayat Samiti,
Pindwara, District- Sirohi.
39. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Pamera,, Panchayat Samiti, Reoder,
District- Sirohi.
40. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Jawal,, Panchayat Samiti, Sirohi,
District- Sirohi.
41. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Dhanari, Panchayat Samiti,
Pindwara,, District - Sirohi.
42. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Selwada,, Panchayat Samiti, Reoder,
District- Sriohi.
43. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Kailashnagar,, Panchayat Samiti,
Sheoganj, District Sirohi.
44. Ex-officio Panchayat Elementary Education, Government
Senior Secondary School, Oda,, Panchayat Samiti, Sheoganj,
District- Sirohi.
----Respondents
_____________________________________________________
For Petitioners : Mr. J.P. Joshi, Sr. Counsel assisted by Mr.
Khet Singh, Mr. Kailash Jangid, Mr. V.S.
Bhawla, Mr. Bharat Singh, Mr. Ramdev
Potalia, Mr. Mahipal Singh, Mr. V.R.
Choudhary and Mr. B.S. Deora
For Respondents : Mr. P.R. Singh, A.G.G.
Mr. Vikash Choudhary for Mr. S.S. Ladrecha,
A.A.G.
_____________________________________________________
HON'BLE MS. JUSTICE NIRMALJIT KAUR
Order 19/05/2017 All the above mentioned writ petitions shall stand decided by this common order as the issue involved therein is identical.
It is not disputed that the controversy involved in the (19 of 19) [ CW-5095/2017] present case is no more res integra and has been decided by the Jaipur Bench of this Court in the case of Bodu Ram Vs. State of Rajasthan & ors. (S.B. Civil Writ Petition No. 2231/2017) and other connected writ petitions decided on 12.05.2017.
In view of the admitted position, the present writ petitions are also dismissed in the same terms as S.B. Civil Writ Petition No. 2231/2017.
(NIRMALJIT KAUR), J.
Inder/14,66,75,77-80