Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Rajasthan High Court - Jodhpur

Rima Ram & Anr vs State & Ors on 19 May, 2017

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
          (1) S. B. Civil Writ Petition No. 5095 / 2017
1.   Rima Ram S/o Shri Jetha Ram,, Aged About 44 Years, R/o
     Village Laxman Nagar, Gram Panchayat Uthwaliya, Tehsil-
     Shergarh, District- Jodhpur, Rajasthan.
2.   Hotu Ram S/o Shri Prahalad Ram,, R/o Village Lumbansar,
     Gram Panchayat Budkiya, Via Pokran, Tehsil- Shergarh,
     District- Jodhpur, Rajasthan.
                                                      ----Petitioners
                               Versus
1.   The State of Rajasthan through its Secretary, Department of
     Panchayati Raj and Rural Development, Secretariat,
     Government of Rajasthan, Jaipur.
2.   The Secretary, Department of Education, Jaipur, Rajasthan.
3.   The Director, Secondary Education, Bikaner, Rajasthan.
4.   The Director, Elementary Education, Bikaner, Rajasthan.
5.   The District Education Officer, Secondary Education, Jodhpur,
     District- Jodhpur, Rajasthan.
6.   The District Education Officer, Elementary Education, Jodhpur,
     District- Jodhpur, Rajasthan.
7.   The Chief Executive Officer, Zila Parishad Jodhpur, District-
     Jodhpur, Rajasthan.
                                                    ----Respondents
                         Connected with
          (2) S. B. Civil Writ Petition No. 2960 / 2017
Indu Bala W/o Tej Singh Rathore,, Aged About 46 Years, R/o Plot
No. 42, Near St. Paul School, Vyas Colony, Nagaur, District Nagaur
(Raj.)
                                                          ----Petitioner
                               Versus
1.   The State of Rajasthan through the Secretary, Department of
     Rural Development and Panchayati Raj, Secretariat, Govt. of
     Rajasthan, Jaipur
2.   The Chief Executive Officer, Zila Parishad, Nagaur
3.   The District Education Officer, (Elementary Education), Nagaur
4.   Gram Panchayat, Gengelav, Nagaur Through Its Secretary
                                                    ----Respondents
                                 (2 of 19)
                                                       [ CW-5095/2017]



            (3) S. B. Civil Writ Petition No. 2030 / 2017
1.   Dinesh Chandra Rot S/o Shri Amrit Lal, aged about 27 years,
     By Caste Bheel (ST), R/o Village Gubed, Tehsil-Simalwara,
     District Dungarpur (Rajasthan)
2.   Chiraj Barjot S/o Shri Amrit Lal, aged about 24 years, By
     Bheel (ST), R/o Village Madkola, Tehsil-Sagwara District
     Dungarpur (Rajasthan)
                                                       ----Petitioners
                                      Versus
1.   State of Rajasthan through Secretary, Panchayati Raj and
     Rural Development, Government of Rajasthan, Jaipur.
2.   Director, Secondary Education Rajasthan Bikaner
3.   Director, Elementary Education Rajasthan, Bikaner.
4.   District Education Officer (Elementary), Dungarpur.
                                                    ----Respondents

            (4) S. B. Civil Writ Petition No. 2050 / 2017
Dalit Adhikar Network Rajasthan Through Its State Convenor Shri
Tulsi Das Raj S/o Utma Ram, Aged About 54 Years, R/o 76
Gandhinagar, Chutravta, Magra Punjla, Jodhpur.
                                                        ----Petitioner
                                Versus
1.   State of Rajasthan through Secretary, Rural Development and
     Panchayat Raj Department, Govt. of Rajasthan, Jaipur.
2.   Director, Primary Education, Rajasthan Bikaner.
3.   District Education Officer (Primary) Education Department,
     Jodhpur.
                                                 ----Respondents

           (5) S. B. Civil Writ Petition No. 2088 / 2017
1.   Lalit Patidar S/o Shri Kachru Patidar, aged about 35 years, R/o
     Village & Post Karji, Tehsil- Bagidora, District- Banswara (Raj.)
2.   Laxman Singh Mavi S/o Shri Rangji Mavi, R/o Village Nawa
     Tapara, Gram Panchayat Karji, Tehsil- Bagidora, District-
     Banswara (Raj.)
3.   Prakash Chandra Rawat S/o Shri Sukh Ram Rawat, R/o Village
     Kakanwani, Post Barigama, Tehsil- Bagidora, District-
     Banswara (Raj.)
4.   Laxman Makwana S/o Shri Hira Makwana, R/o Village
     Kewadiya, Post Budhwa, Tehsil- Bagidora, District- Banswara
     (Raj.)
                                (3 of 19)
                                                             [ CW-5095/2017]



5.   Bhupesh Patidar S/o Shri Ranchhod Patidar,, R/o Village & Post
     Survaniya, Tehsil & District Banswara (Raj.)
6.   Naresh Patidar S/o Shri Mengji Patidar,, R/o Village & Post
     Survaniya, Tehsil & District Banswara (Raj.)
                                                             ----Petitioners
                                     Versus
1.   State of Rajasthan through the Secretary, Department of Rural
     Development and Panchayati Raj, Government of Rajasthan,
     Secretariat, Jaipur (Raj.)
2.   Secretary, Department of Education, Government of Rajasthan
     Jaipur Rajasthan
3. Secretary (ADMN) & Commissioner, Department of Rural
   Development and Panchayati Raj, Government of Rajasthan,
   Secretariat, Jaipur (Raj.)
4.   The Director Elementary Education, Rajasthan Bikaner
5.   The Director Secondary Education, Rajasthan, Bikaner
6.   Joint Administrative Secretary School Education Department,,
     Government of Rajasthan, Jaipur
7.   District Education Officer (Elementary), Banswara
8.   District Education Officer (secondary), Banswara
9.   Block Elementary    Education         Officer,    Bhagidora,    District-
     Banswara
10. Block Elementary      Education         Officer,    Talwada,     District-
    Banswara.
11. Block Elementary     Education         Officer,    Banswara,     District-
    Banswara.
12. Ex-Officio,   Panchayat    Elementary       Education Officer,
    Government Senior Secondary School Karji, Gram Panchayat
    Karji, Panchayat Samiti Bagidora, District- Banswara.
13. Ex-Officio, Panchayat   Elementary   Education  Officer,
    Government Senior Secondary School Sukhaniya, Gram
    Panchayat Sukhaniya, Panchayat Samiti Banswara District-
    Banswara.
14. Ex-Officio, Panchayat  Elementary   Education   Officer,
    Government Senior Secondary School Barigama, Gram
    Panchayat Barigama, Panchayat Samiti Bagidora, District-
    Banswara
15. Ex-Officio, Panchayat Elementary  Education  Officer,
    Government Senior Secondary School Budwa, Gram
    Panchayat Budwa, Panchayat Samiti Bagidora, District-
    Banswara.
                                (4 of 19)
                                                      [ CW-5095/2017]



16. Zila Parishad Banswara through its Chief Executive Officer,
    Banswara, Rajasthan
                                                   ----Respondents

           (6) S. B. Civil Writ Petition No. 2133 / 2017
Jug Raj S/o Shri Ratan Lal,, Aged About 47 Years, R/o Mandirwala
Mohalla Bhadwasia, P.O.K.U.M. Mandor Road, Jodhpur, District
Jodhpur, Rajasthan.
                                                      ----Petitioner
                               Versus
1.   The State of Rajasthan through its Secretary, Department of
     Panchayati Raj and Rural Development, Secretariat,
     Government of Rajasthan, Jaipur.
2.   The Secretary, Department of Education, Jaipur, Rajasthan.
3.   The Director, Secondary Education, Bikaner, Rajasthan.
4.   The Director, Elementary Education, Bikaner, Rajasthan.
5.   The District Education Officer, Secondary Education, Jodhpur,
     District Jodhpur, Rajasthan.
6.   The District Education Officer, Elementary Education, Jodhpur,
     District Jodhpur, Rajasthan.
7.   The Chief Executive Officer, Zila Parishad Jodhpur, District
     Jodhpur, Rajasthan.
                                                   ----Respondents

            (7) S. B. Civil Writ Petition No. 2136 / 2017
1.   Puran Singh S/o Khet Singh Rajput, aged about 39 years, R/o
     Post Aakoli, Tehsil Jalore, District Jalore (Raj.)
2.   Pratapa Ram S/o Sewa Ram Meghwal, aged about 50 years,
     R/o Pal, Post Kuda, Tehsil Raniwada, District Jalore (Raj.)
3.   Bechara Ram S/o Kala Ram Devasi, aged about 36 years, R/o
     Mandardi Gram Post Ganga, Tehsil Raniwada, District Jalore,
     Raj.
4.   Mishra Ram S/o Jagga Ram Meghwal, aged about 38 years,
     R/o Post Raithala, Tehsil Aahore, District Jalore, Raj.
5.   China Ram S/o Hema Ram Choudhary, aged about 37 years,
     R/o Post Kuda, Tehsil Raniwada, District Jalore, Raj.
6.   Arjun Lal Choudhary S/o Jodha Ram Choudhary, aged about
     38 years, R/o Post Bithuda, Tehsil Aahore, District Jalore, Raj.
                                  (5 of 19)
                                                            [ CW-5095/2017]



7.   Peer Singh S/o Sardar Singh, aged about 35 years, R/o Post
     Dadusan, Gram Post Bavarla, Tehsil Sanchore, District Jalore,
     Raj.
8.   Vanna Ram S/o Kala Ram, aged about 40 years, R/o Post
     Kawla, Tehsil Aahore, District Jalore.
9.   Champa Lal S/o Bhala Ram, aged about 35 years, R/o Rudmal
     Ki Dhani, Post Valdara, Tehsil Aahore, District Jalore, Raj.
10. Heera Ram S/o Lacha Ram, aged about 38 years, R/o Lachiwal
    Goliya, Gram Post Lachiwal, Tehsil Sanchore, District Jalore
    (Raj.)
11. Madan Lal S/o Peera Ram, aged about 35 years, R/o
    Amarpura, Tehsil Sitlona, District Jalore, Raj.
12. Bharatpuri S/o Bhanwar Puri Goswami, R/o Post Nabi, Tehsil
    Jalore, District Jalore, Raj.
                                                            ----Petitioners
                                         Versus
1.   State of Rajasthan through Secretary, Department of School
     Education, Government of Rajasthan, Jaipur
2.   Director, Elementary Education, Government of Rajasthan,
     Bikaner.
3.   Director, Secondary Education, Government of Rajasthan,
     Bikaner.
4.   Chief Executive Officer, Zila Parishad, Jalore.
5.   Block Development Officer, Panchayat Samiti, Jalore.
6.   Block Development       Officer,,       Panchayat   Samiti,   Raniwas,
     District Jalore.
7.   Block Development Officer, Panchayat Samiti, Aahore, District
     Jalore.
8.   Block Development Officer, Panchayat Samiti,, Sanchore,
     District Jalore.
9.   District Education Officer, District Jalore.
                                                          ----Respondents

           (8) S. B. Civil Writ Petition No. 2156 / 2017
Bhakhar Ram Bishnoi S/o Shri Jodha Ram Bishnoi,, Aged About 44
Years, R/o Village Ekalkhori (Samrathal Nagar), Post Cherai, Tehsil
Osian, District Jodhpur, Rajasthan.
                                                             ----Petitioner
                                 Versus
                                (6 of 19)
                                                      [ CW-5095/2017]



1.   The State of Rajasthan through its Secretary,, Department of
     Panchayati Raj and Rural Development, Secretariat,
     Government of Rajasthan, Jaipur.
2.   The Secretary, Department of Education, Jaipur, Rajasthan.
3.   The Director, Secondary Education,, Bikaner, Rajasthan.
4.   The Director, Elementary Education, Bikaner, Rajasthan.
5.   The District Education Officer, Secondary Education, Jodhpur,
     District Jodhpur, Rajasthan.
6.   The District Education Officer, Elementary Education, Jodhpur,
     District Jodhpur, Rajasthan.
7.   The Chief Executive Officer, Zila Parishad Jodhpur, District
     Jodhpur, Rajasthan.
                                                  ----Respondents

           (9) S. B. Civil Writ Petition No. 2166 / 2017
Nemichand S/o Amraram, aged about 37 years, By Caste
Meghwal, R/o Village Kagau Tehsil & District- Barmer.
                                                       ----Petitioner
                                     Versus
1.   State of Rajasthan through Secretary, Department of Rural
     Development and Panchayati Raj, Government of Rajasthan,
     Secretariat, Jaipur (Raj.)
2.   Secretary, Department of Education, Government of Rajasthan
     Jaipur Rajasthan.
3.   Secretary (ADMN) & Commissioner Department of Rural
     Development and Panchayati Raj, Government of Rajasthan,
     Secretariat, Jaipur (Raj.)
4.   The Director Elementary Education, Rajasthan, Bikaner
5.   The Director Secondary Education, Rajasthan, Bikaner
6.   Joint Administrative Secretary School Education Department,
     Government of Rajasthan, Jaipur
7.   Ex-Officio, Panchayat     Elementary      Education Officer,
     Government Aadarsh Senior Secondary School Kagau Gram
     Panchayat Kagau Tehsil & District- Barmer.
8.   Block Elementary Education Officer, Barmer District- Barmer.
9.   Zila Parishad Barmer through its Chief Executive Officer,
     Barmer, Rajasthan
10. District Education Officer (Elementary), Barmer
11. District Education Officer (Secondary), Barmer
                                (7 of 19)
                                                     [ CW-5095/2017]



                                                   ----Respondents

           (10) S. B. Civil Writ Petition No. 2170 / 2017
1.   Kaluram Meghwal S/o Shri Phoola Ram Meghwal,, Aged About
     40 Years, Meghwal (SC), Resident of 1/101, Housing Board,
     Ward No. 40, Near Hanuman Mandir, Sri Ganganagar.
2.   Kamlesh Kumari D/o Shri Puran Chand W/o Shri Kalu Ram,,
     By Caste Meghwal (SC), Resident of 1/101 Housing Board,
     Ward No. 40 Sri Ganganagar.
3.   Ganesh Kumar S/o Shri Sukhdev Raj,, By Caste Dhanka (ST),
     Resident of Dhanka Basti, Ward No. 9, Katchi Their, Karanpur,
     District- Sriganganagar.
4.   Bhola Ram S/o Mangat Ram,, By Caste Dhanka (ST), Resident
     of Radewala Road, Ward No. 8 Karanpur, District- Sri
     Ganganagar.
5.   Renubala D/o Shri Raj Kumar,, By Caste Dhanka (ST), Near
     Masjid, Ward No. 9, Karanpur District- Sriganganagar.
6.   Sandeep S/o Shri Kabir Das,, By Caste Dhanka (ST), Resident
     of Ward No. 10, Katchi Thedi, Karanpur, District- Sri
     Ganganagar.
7.   Komal D/o Shri Raj Kumar,, By Caste Dhanka (ST), Resident
     of Ward No. 9, Ketchi Thedi, Karanpur, District- Sri
     Ganganagar.
8.   Ashiv Chouhan S/o Shri Gurdeep Chouhan,, By Caste Dhank
     (ST), Resident of Ward No. 9, Ketchi Thedi, Karanpur, District-
     Sri Ganganagar.
9.   Arpit Kumar S/o Shri Vimal Lal,, By Caste Dhanka (ST),
     Resident of Ward No. 9, Ketchi Thedi, Karanpur, District- Sri
     Ganganagar.
10. Ashish Kumar S/o Shri Chiman Lal,, By Caste Dhanka (ST),
    Resident of Ward No. 9, Ketchi Thedi, Karanpur, District- Sri
    Ganganagar.
11. Sandeep Kumar S/o Shri Prabhati Ram,, By Caste Dhanka,
    Resident of Ward No. 9, Ketchi Thedi, Karanpur, District- Sri
    Ganganagar.
12. Kailash Kumar S/o Shri Pooran Ram,, By Caste Meghwal (SC),
    Resident of Ward No. 9, Ketchi Thedi, Karanpur, District- Sri
    Ganganagar.
13. Vijay Kumar S/o Shri Devilal,, By Caste Dhanka (ST), Resident
    of Ward No. 9, Ketchi Thedi, Karanpur, District- Sri
    Ganganagar.
                               (8 of 19)
                                                    [ CW-5095/2017]



14. Arun Chauhan S/o Shri Gurdeep Singh,, By Caste Dhanka
    (ST), Resident of Ward No. 9, Dhanka Basti, Karanpur,
    District- Sri Ganganagar.
15. Gaurav Kumar S/o Shri Raj Kumar,, By Caste Dhanka,
    Resident of Ward No. 9, Ketchi Thedi, Karanpur, District- Sri
    Ganganagar.
16. Lakhan Kumar S/o Shri Rugha Ram,, By Caste (ST), Resident
    of Ward No. 11, Keshrisinghpur 2 U, District- Sri Ganganagar.
17. Pradeep Kumar S/o Shri Surjan Morya,, By Caste Dhanka
    (ST), Resident of Ward No. 9, Ketchi Thedi, Karanpur, District-
    Sri Ganganagar.
18. Ajay S/o Shri Hansraj,, By Caste Dhanka (ST), Resident of
    Ward No. 9, Ketchi Thedi, Karanpur, District- Sri Ganganagar.
19. Neer Kamal D/o Shri Lal Chand W/o Shri Radheyshyam,,
    Resident of Ward No. 5, Keshrisinghpur, District- Sri
    Ganganagar.
20. Radhey Shyam S/o Shri Omprakash,, By Caste Dhanka (ST)
    Resident of Ward No. 8, Sri Karanpur, District- Sri Ganganagar.
21. Nishu D/o Shri Randhir Kumar,, By Caste Dhanka (ST),
    Resident of Ward No. 9, Ketchi Thedi, Karanpur, District- Sri
    Ganganagar.
22. Kavita Sankhla D/o Shri Om Prakash,, By Caste (SC), Resident
    of Ward No. 46, Gali No. 2 Kabir Chowk, Gurunanak Basti,
    Dispensary Wali Gali, Sri Ganganagar.
23. Akshay Kumar S/o Shri Suresh Kumar,, By Caste (SC),
    Resident of Ward No. 46, Gali No. 2, Sri Ganganagar.
24. Aman Kumar S/o Shri Suresh Kumar,, By Caste (SC), Resident
    of Ward No. 46, Gali No. 2, Sri Ganganagar.
25. Akash S/o Shri Suresh Kumar,, By Caste (SC), Resident of
    Ward No. 46, Gali No. 2, Sri Ganganagar.
26. Kuldeep Chinia S/o Shri Rajpal Chinia,, By Caste (SC),
    Resident of 15, Ward No. 2, Near Hanuman Mandir RCP
    Colony, Vijainagar, District- Sri Ganganagar.
27. Radhey Shyam Chinia S/o Shri Rajpal Chinia,, By Caste (SC),
    Resident of 15, Ward No. 2, Near Hanuman Mandir RCP
    Colony, Vijainagar, District- Sri Ganganagar.
28. Vanita D/o Shri Kalu Ram Brore,, By Caste (SC), Resident of
    1/101, Housing Board, Ganganagar.
29. Ajay Kumar S/o Shri Budh Ram,, By Caste Dhanka (ST),
    Resident of Ward No. 11, Keshrisinghpur, District- Sri
    Ganganagar.
                              (9 of 19)
                                                   [ CW-5095/2017]



30. Komal Rani D/o Shri Amarchand,, By Caste (ST), Resident of
    Keshrisinghpur, District- Sri Ganganagar.
31. Surendra Kumar S/o Shri Om Prakash,, By Caste (ST),
    Resident of Ward No. 09, Karanpur, District- Sri Ganganagar.
32. Simran Bhawaniya D/o Shri Daya Ram,, By Caste (ST),
    Resident of Keshrisinghpur, District- Sri Ganganagar.
33. Tejender Kaur D/o Atma Singh,, By Caste (ST), Resident of
    Ward No. 4, Jawanar Nagar, Ganganagar.
34. Shivpal Singh Kaler S/o Shri Atiama Singh,, By Caste (ST),
    Resident of Karni Marg, 49, 3 E Chhoti, Ganganagar.
35. Goutam Kumar S/o Shri Sukhdev Raj,, By Caste (ST),
    Resident of Sri Karanpur, District- Sri Ganganagar.
36. Chander Solanki S/o Shri Raj Kumar Solanki,, By Caste (ST),
    Resident of Ward No. 19, Dhanka Basti, Ward No. 19,
    Karanpur, District- Sri Ganganagar.
37. Jyoti Solanki S/o Shri Raj Kumar Solanki,, By Caste (ST),
    Resident of Ward No. 19, Dhanka Basti, Ward No. 19,
    Karanpur, District- Sri Ganganagar.
38. Manoj Kumar S/o Shri Ranjit Kumar,, By Caste Nat Sansi (SC),
    Resident of Village Pardiv, Tehsil- Sirohi, District- Sirohi.
39. Rajesh Kumar S/o Shri Desha Ram,, By Caste Nat Sansi (SC),
    Resident of Saidham, Bhuri Beri, Post Kali Beri, Soorsagar,
    Jodhpur.
40. Jistendra Choudhary S/o Shri Narsingh Ram,, By Caste
    Chaudhary (OBC), Resident of Jhandia Tala, Tinwari, District-
    Jodhpur.
41. Mahesh Jakhar S/o Shri Jetharam,, By Caste Jat (OBC),
    Resident of District- Jodhpur.
                                                   ----Petitioners
                                   Versus
State of Rajasthan through the Principal Secretary Cum
Commissioner,    Rural Development and   Panchayati Raj
Department, Jaipur.
                                                 ----Respondent

       (11) S. B. Civil Writ Petition No. 2393 / 2017
Laxman Singh Rao S/o Shri Bhoor Singh Rao,, Aged About 37
Years, Resident of 80, U.I.T. Quarters, Pal East Yojana,
Shobhavato Ki Dhani, Jodhpur (Raj.).
                                                    ----Petitioner
                             Versus
                                (10 of 19)
                                                          [ CW-5095/2017]



1.   State of Rajasthan through the Secretary & Commissioner,
     Rural Development and Panchayati Raj Department,
     Government of Rajasthan, Secretariat, Jaipur (Raj.)
2.   The Director, Elementary Education, Govt. of Rajasthan, Jaipur
     (Raj.)
3.   The District Education Officer (First), Secondary Education,
     Govt. of Rajasthan, Jodhpur
4.   The District Education Officer (Second), Secondary Education,
     Govt. of Rajasthan, Jodhpur
5.   Block Elementary Education Officer,              Panchayat    Samiti,
     Mandore, District Jodhpur (Raj.)
6.   Headmaster, Govt.     Secondary        School,   Choukha,     District
     Jodhpur (Raj.)
                                                        ----Respondents

           (12) S. B. Civil Writ Petition No. 2794 / 2017
Mahaveer S/o Shri Mangi Lal, aged about 36 years, R/o Village
Gugriyali, Tehsil Jayal District Nagaur.
                                                           ----Petitioner
                               Versus
1.   State of Rajasthan through Secretary, Department of Rural
     Development and Panchayati Raj, Government of Rajasthan,
     Secretariat, Jaipur.
2.   Secretary, Department of Education, Government of Rajasthan
     Jaipur Rajasthan.
3.   Secretary (ADMN.) & Commissioner Department of Rural
     Development and Panchayati Raj, Government of Rajasthan,
     Secretariat, Jaipur (raj.)
4.   Director Elementary Education Rajasthan, Bikaner.
5.   Director Secondary Education Rajasthan, Bikaner.
6.   Block Elementary Education Officer, Jayal, District Nagaur.
7.   Ex-officio Panchayat Elementary Education, Government
     Senior Secondary School, Gugariyali, Panchayat Samiti, Jayal
     District Nagaur.
8.   Zila Parishad Nagaur through its Chief Executive Officer,
     Nagaur Rajasthan
                                                        ----Respondents

           (13) S. B. Civil Writ Petition No. 2888 / 2017
                               (11 of 19)
                                                     [ CW-5095/2017]



1.   Om Prakash Sharma S/o Shree Devi Lal Sharma, aged about
     29 years, Resident of Kolyari, Tehsil Jhadol, District Udaipur.
2.   Sakarchand Bhakaria S/o Takat Ram Bhakaria, aged about 41
     years, Resident of Dhiklia, Tehsil Jhadol, District Udaipur.
3.   Ramesh Chandra Gorna S/o Shree Kalla Ji Goran, aged about
     33 years, Resident of Damana, Tehsil Jhadol, District Udaipur.
4.   Meetha Lal Parmar S/o Shree Vesa Parmar, aged about 35
     years, Resident of Dhiklia, Tehsil Jhadol, District Udaipur.
5.   Suresh Kumar Meghwal S/o Bhawar Lal Meghwal, Resident of
     Magwas, Tehsil Jhadol, District Udaipur.
6.   Dinesh Chandra Meghwal S/o Shree Keshu Ram, Resident of
     Bikarni, Tehsil Kotda, District Udaipur.
7.   Sharmistha Bhagora D/o Salu Ji Bhagora,           Resident        of
     Pipalbara, Tehsil Jhadol, District Udaipur.
8.   Sawta Ram S/o Birma Ram Jat,, Resident of Piplad, Tehsil
     Parbatsar, District Nagaur.
9.   Saroj Choudhary D/o Nanda Ram Choudhary, Gusliya Jadla Ki
     Dhani (Khikar), Tehsil Parbatsat, District Nagaur.
10. Shayam Shundar Sharma S/o Banshi Lal Sharma, Resident of
    Gigoli (Bidiyad), Tehsil Parbatsar, District Nagaur.
11. Dwarka Prashad Jangid S/o Jagdish Prashad Jangid, Resident
    of Bidiyad, Tehsil Parbatsar, District Nagaur.
12. Naresh Ojha S/o Revasankar Ojha, Resident of Piplad, Tehsil
    Parbatsar, District Nagaur.
13. Jethu Singh S/o Shree Madan Singh, Resident of Dhokliya,
    Tehsil Parbatsar, District Nagaur.
14. Sangram Singh S/o Lal Singh, Resident of Dela Ki Dhani,
    Tehsil Parbatsar, District Nagaur.
15. Sarita Choudhary D/o Shree Rajesh Choudhary, Resident of
    Tehsil Ke Pass Parbatsar, District Nagaur.
16. Choudhary Pooja D/o Rupa Ram Choudhary, aged about 29
    years, Resident of Badoo, Tehsil Parbatsar, District Nagaur.
17. Ucchab Kanwar Charan D/o Vasu Dev Singh Charan, Resident
    of Ganga Vatika Ke Peeche Lavta Road Parbatsar, District
    Nagaur.
18. Norta Ram S/o Juntha Ram, Resident of Ketiya Barev, Tehsil
    Parbatsar, District Nagaur.
19. Pushpendra Singh Naruka S/o Shree Hanumant Singh Naruka,
    aged about 36 years, Resident of Sarwad, District Ajmer.
                                (12 of 19)
                                                      [ CW-5095/2017]



20. Rajendra Prashad Sharma S/o Shree Ghanshyam Sharma,
    Resident of Khiriyan, Tehsil Sarwad, District Ajmer.
21. Ram Singh Choudhary S/o Gopal Choudhary, Resident of
    Sarsunda, Tehsil Syar, District Ajmer.
22. Mukesh Kumar Kumhar S/o Shree Ramniwas, Resident of Vard
    No 06 Sarwar, District Ajmer.
23. Radha Sharma D/o Hagami Lal, Resident                 of   Badgav
    Shurkhand, Tehsil Bhinay, District Ajmer.
                                                      ----Petitioners
                                      Versus
1.   State of Rajasthan through Principal Secretary, Education
     Department, Secretariat Rajasthan, Jaipur.
2.   Directorate of Elementary Education, Bikaner, Rajasthan.
3.   Directorate of Secondary Education, Bikaner, Rajasthan.
4.   District Eudcation Officer (Elementary Education), District
     Udaipur.
5.   District Education Officer (Secondary Education), District
     Udaipur.
6.   District Education Officer (Elementary Education), District
     Nagaur.
7.   District Education Officer (Secondary Education), District
     Nagaur.
8.   District Education Officer (Elementary Education), District
     Ajmer.
9.   District Education Officer (Secondary Education), District
     Ajmer
                                              ----Respondents

         (14) S. B. Civil Writ Petition No. 2916 / 2017
Ruchi Choudhary W/o Shri Omprakash, aged about 34 years, By
Caste Choudhary, R/o VPO Alay, Tehsil and District Nagaur (Raj.)
                                                   ----Petitioner
                               Versus
1.   The State of Rajasthan through the Secretary, Department of
     Rural Development and Panchayati Raj, Secretariat, Govt. of
     Rajasthan, Jaipur
2.   The Chief Executive Officer, Zila Parishad, Nagaur
3.   The District Education Officer, (Elementary Education), Nagaur
4.   Gram Panchayat, Alay Nagaur through its Secretary
                              (13 of 19)
                                                   [ CW-5095/2017]



                                                 ----Respondents

          (15) S. B. Civil Writ Petition No. 3122 / 2017
1.   Hanwant Singh S/o Bhopal Singh Deval, Aged About 42 Years,
     R/o Mukam/Post Goyali, Tehsil & District Sirohi.
2.   Dinesh Kumar S/o Shri Pratap Ram Meghwal,, Aged About 41
     Years, R/o Mukam/Post Khambal, Tehsil & District Sirohi.
3.   Kishan Singh D/o Shri Arjun Singh,, Aged About 42 Years, R/o
     Mukam/Post Anadara, Tehsil Revdar & District Sirohi.
4.   Rajaram Meghwal S/o Shri Puna Ram, Aged About 42 Years,
     R/o Mukam/Post Chaduaal Via Kalandari, Tehsil & District
     Sirohi.
5.   Niranjan Garg S/o Shri Desa Ram, Aged About 43 Years, R/o
     Mukam/Post Rohida, Tehsil Pindwara & District Sirohi.
6.   Magan Lal S/o Jeeva Ram Meghwal,, Aged About 41 Years,
     R/o Mukam/Post Kavarli, Tehsil Abu Road & District Sirohi.
7.   Vinod Kunwar W/o Pushpendra Singh Deora,, Aged About 43
     Years, R/o Village Dingar, Post Telpur, Tehsil Pindwara &
     District Sirohi.
8.   Bhura Ram S/o Ana Ram Gameti, Aged About 44 Years, R/o
     Village Mandwara, Post Rohida, Tehsil Pindwara & District
     Sirohi.
9.   Jitendra Kumar S/o Lalit Kumar, Aged About 42 Years, R/o
     Village Mandwara, Post Rohida, Tehsil Pindwara & District
     Sirohi.
10. Shravan Kumar S/o Moti Ram Gawariya,, Aged About 42
    Years, R/o Mukam/Post Sanwara, Tehsil Pindwara & District
    Sirohi.
11. Bhana Ram S/o Vela Ram Garsaiya, R/o Village Rampura, Post
    J.K. Puram, Tehsil Pindwara & District Sirohi.
12. Ishwar Singh S/o Laxman Singh Bhati, Aged About 43 Years,
    R/o Village Basantgarh, Post J.K. Puram, Tehsil Pindwara &
    District Sirohi.
13. Jabar Singh S/o Heeraji Purohit,, Aged About 42 Years, R/o
    Village Kasindra, Post Achpura, Tehsil Pindwara & District
    Sirohi.
14. Jeeva Ram S/o Soma Ram Koli,, Aged About 41 Years, R/o
    Village Hadmatiya, Post Anadara, Tehsil Revdar & District
    Sirohi.
15. Rancha Ram S/o Ramaji Gameti,, Aged About 43 Years, R/o
    Mukam Kamboi Post Vasa, Tehsil Pindwara & District Sirohi.
                              (14 of 19)
                                                   [ CW-5095/2017]



16. Dinesh Kumar Prajapat S/o Choga Lal, Aged About 43 Years,
    R/o Mukam/Post Vasa, Tehsil Pindwara & District Sirohi.
17. Raghunath Ram Meghwal S/o Choga Ram, Aged About 42
    Years, R/o Mukam/Post Goyali, & District Sirohi.
18. Narayan Lal S/o Deva Ram, Aged About 42 Years, R/o
    Mukam/Post Gayali, Satgaro Ki Vas, & District Sirohi.
19. Chatra Ram S/o Bhura Ji, Aged About 41 Years, R/o Mukam
    Ranora Post Nichalagarh, Tehsil Abu Road & District Sirohi.
20. Shanka Ram S/o Thavra Ji, Aged About 43 Years, R/o
    Mukam/Post Paba, Tehsil Abu Road & District Sirohi
21. Chuna Ram S/o Goma Ram, Aged About 43 Years, R/o Village
    Dhandpur, Post Debari, Tehsil Reodar & District Sirohi
22. Dalpat Singh S/o Jagat Singh, Aged About 41 Years, R/o
    Mukam/Post Debari, Tehsil Reodar & District Sirohi.
23. Kucha Ram S/o Naga Ram Grasiya,, Aged About 41 Years, R/o
    Mukam Kaldari Post Paladi, Tehsil Sheoganj & District Sirohi.
24. Ranchod Ram S/o Bhura Ram Koli, Aged About 42 Years, R/o
    Mukam-Thal, Post Dabani Tehsil Reodar, District Sirohi.
25. Dhan Raj Harijan S/o Mana Ram, Aged About 41 Years, R/o
    Mukam/Post Kalandari, Tehsil & District Sirohi.
26. Khangar Mal S/o Heera Ram Meghwal, Aged About 43 Years,
    R/o Mukam/Post Sirodi, Tehsil Reodar District Sirohi.
27. Veena Ram Chouhan S/o Mana Ram, Aged About 43 Years,
    R/o Mukam/Post Sirodi, Tehsil-Reodar District Sirohi.
28. Daya Lal Meghwal S/o Bheema Ram, Aged About 41 Years,
    R/o Mukam/Post Gulabganj, Tehsil Reodar & District Sirohi.
29. Ramesh Kumar S/o Chuni Lal Lakhara, Aged About 41 Years,
    R/o Mukam/Post-Vasa, Tehsil Pindwara & District Sirohi.
30. Narayan Parmar S/o Shankar Lal Lakhara, Aged About 43
    Years, R/o Behind Society Meghwal Vas Swarupganj, Tehsil
    Pindwara & District Sirohi.
31. Mancha Ram S/o Thawara Ram Gameti, Aged About 42 Years,
    R/o Mukam/Post Valoriya, Tehsil Pindwara & District Sirohi
32. Soma Ram Bheel S/o Moti Ram Bheel, Aged About 43 Years,
    R/o Mukam/Post Valoriya, Tehsil Pindwara & District Sirohi.
33. Raja Ram S/o Bhuta Ji, Aged About 42 Years, R/o Mukam/Post
    Valoriya, Tehsil Pindwara & District Sirohi.
34. Kesa Ram S/o Babu Lal, Aged About 41 Years,                  R/o
    Mukam/Post Valoriya, Tehsil Pindwara & District Sirohi.
                                 (15 of 19)
                                                       [ CW-5095/2017]



35. Krishan Singh S/o Amar Singh Ranawat, Aged About 41 Years,
    R/o Mukam/Post Padiv, Tehsil Pindwara & District Sirohi.
36. Vikram Singh S/o Nathu Singh Rathore, Aged About 41 Years,
    R/o Luhar-wada District Sirohi.
37. Narayan Lal Hiragar S/o Prema Ram, Aged About 44 Years,
    R/o Mukam/Post Anadra, Tehsil Reodar District Sirohi.
38. Kalu Ram S/o Dunga Ram Meghwal, Aged About 42 Years, R/o
    Meghwal-vas Nitoda, Tehsil Pindwara & District Sirohi.
39. Vachna Ram S/o Bheema Ram Meghwal, Aged About 43 Years,
    R/o Mukam/Post Padiv, Tehsil Pindwara & District Sirohi.
40. Shankar Lal S/o Mangi Lal Ji, Aged About 42 Years, R/o
    Mokam/Post Jawal, District Sirohi.
41. Madan Kumar S/o Ramesh Kumar, Aged About 42 Years, R/o
    Gotam Rishi Mohalla Meena-vas Swarupganj, Tehsil Pindwara
    & District Sirohi.
42. Hameera Ram S/o Moti Eam Ji Rebari, Aged About 41 Years,
    R/o Mukam-Heerawala Post Rohida Station-swarupganj Tehsil
    Pindwara & District Sirohi.
43. Joga Ram S/o Khuma Ram Meghwal, Aged About 42 Years,
    R/o Mukam/Post Hathal Via Anadra, Tehsil Reodar District
    Sirohi.
44. Dinesh Kumar S/o Prema Ram Ji Meghwal, Aged About 41
    Years, R/o Mukam/Post Kailash Nagar Via Jawal, Tehsil
    Sheoganj District Sirohi.
45. Vaga Ram S/o Heera Ram Meghwal, Aged About 42 Years, R/o
    Gram Seuda Post Madani, Tehsil & District Sirohi.
46. Shravan Singh S/o Mohabat Singh, Aged About 41 Years, R/o
    Mukam Batadi, Post-makawal Tehsil Reodar Distt. Sirohi.
                                               ----Petitioners
                               Versus
1.   State of Rajasthan Through Secretary,, Department of Rural
     Development and Panchayati Raj, Government of Rajasthan,
     Secretariat, Jaipur (Raj.)
2.   Secretary, Department of Education, Government of Rajasthan
     Jaipur Rajasthan.
3.   Secretary (ADMN) & Commissioner Department of Rural
     Development and Panchayati Raj,, Government of Rajasthan,
     Secretariate, Jaipur (Raj.)
4.   Director Elementary Education Rajasthan,, Bikaner.
5.   Director Secondary Education Rajasthan,, Bikaner.
6.   Block Elementary Education Officer,, Sirohi, District Sirohi.
                                (16 of 19)
                                                      [ CW-5095/2017]



7.   Block Elementary Education Officer, Pindwara, District Sirohi
8.   Block Elementary Education Officer,, Reoder, District Sirohi.
9.   Ex-Officio Panchayat Elementary Education,, Government
     Senior Secondary School, Goyali, Panchayat Samiti, Sirohi
     District Sirohi.
10. Zila Parishad Sirohi Through Its Chief Executive Officer,, Sirohi
    Rajasthan
11. District Education Officer (Elementary Education), Sirohi.
12. District Education Officer (Secondary Education), Sirohi.
13. Ex-Offico Panchayat Elementary Education,, Government
    Senior Secondary School, Khambal, Panchayat Samiti, Sirohi
    District Sirohi.
14. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School Sanwara,, Panchayat Samiti Reoder,
    District Sirohi.
15. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Kalandari, Panchayat Samiti
    Pindwara District Sirohi
16. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Bhimana,, Panchayat Samiti
    Pindwara, District Sirohi.
17. Ex-officio Panchayat Elementary Education, Governmebnt
    Senior Secondary School, Mudrala, Panchayat Samiti, Abu
    Road, District Sirohi.
18. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Telpur, Panchayat Samiti, Pindwara,
    District Sirohi.
19. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Mandwadadev,, Pancayat Samiti,
    Pindwara, District Sirohi.
20. Ex-officio Panchayat Elementary Education, Governmetn
    Senior Secondary School, Sanwarar,, Panchayat Samiti,
    Pindwara, District Sirohi.
21. Ex-Officio Panchayat Elementary Education, Government
    Senior Secondary School, Basantgarh (rampura),, Panchayat
    Samiti, Pindwara, District Sirohi.
22. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Achpura,, Panchayat Samiti,
    Pindwara, District- Sirohi.
23. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Anadra,, Panchayat Samiti, Reodar,
    District- Sirohi.
                             (17 of 19)
                                                  [ CW-5095/2017]



24. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Vasa,, Panchayat Samiti, Pindwara,
    District- Sirohi.
25. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Basantgarh,, Panchayat Samiti,
    Pindwara, District- Sirohi.
26. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Achpura, Panchayat Samiti,,
    Pindwara, District- Sirohi.
27. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Anadra, Panchayat Samiti,, Reoder,
    District- Sirohi.
28. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Vasa, Panchayat Samiti,, Pindwara,
    District- Sirohi.
29. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Barloot, Panchayat Samiti,, Sirohi,
    District-sirohi (raj.)
30. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Uplakhejada,, Panchayat Samiti,
    Aburoad, District- Sirohi.
31. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Dabani,, Panchayat Samiti, Reodar,
    District- Sirohi.
32. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Chhibagaon,, Panchayat Samiti,
    Sheoganj, District- Sirohi.
33. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Udwariya,, Panchayat Samiti,
    Reoder, District- Sirohi.
34. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Gulabganj,, Panchayat Samiti,
    Reoder, District- Sirohi.
35. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Dhanari,, Panchayati Samiti,
    Pindwara, District- Sirohi.
36. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Valoriya,, Panchayat Samiti,
    Pindwara, District- Sirohi.
37. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Padiv,, Panchayat Samiti, Sirohi,
    District- Sirohi.
                               (18 of 19)
                                                     [ CW-5095/2017]



38. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Nitoda,, Panchayat Samiti,
    Pindwara, District- Sirohi.
39. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Pamera,, Panchayat Samiti, Reoder,
    District- Sirohi.
40. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Jawal,, Panchayat Samiti, Sirohi,
    District- Sirohi.
41. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Dhanari, Panchayat Samiti,
    Pindwara,, District - Sirohi.
42. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Selwada,, Panchayat Samiti, Reoder,
    District- Sriohi.
43. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Kailashnagar,, Panchayat Samiti,
    Sheoganj, District Sirohi.
44. Ex-officio Panchayat Elementary Education, Government
    Senior Secondary School, Oda,, Panchayat Samiti, Sheoganj,
    District- Sirohi.
                                                  ----Respondents
_____________________________________________________
For Petitioners   :   Mr. J.P. Joshi, Sr. Counsel assisted by Mr.
                      Khet Singh, Mr. Kailash Jangid, Mr. V.S.
                      Bhawla, Mr. Bharat Singh, Mr. Ramdev
                      Potalia, Mr. Mahipal Singh, Mr. V.R.
                      Choudhary and Mr. B.S. Deora
For Respondents :     Mr. P.R. Singh, A.G.G.
                      Mr. Vikash Choudhary for Mr. S.S. Ladrecha,
                      A.A.G.
_____________________________________________________
           HON'BLE MS. JUSTICE NIRMALJIT KAUR

Order 19/05/2017 All the above mentioned writ petitions shall stand decided by this common order as the issue involved therein is identical.

It is not disputed that the controversy involved in the (19 of 19) [ CW-5095/2017] present case is no more res integra and has been decided by the Jaipur Bench of this Court in the case of Bodu Ram Vs. State of Rajasthan & ors. (S.B. Civil Writ Petition No. 2231/2017) and other connected writ petitions decided on 12.05.2017.

In view of the admitted position, the present writ petitions are also dismissed in the same terms as S.B. Civil Writ Petition No. 2231/2017.

(NIRMALJIT KAUR), J.

Inder/14,66,75,77-80