Himachal Pradesh High Court
Sarita Kumari vs . The Md, Hpsebl & Others on 27 July, 2022
Bench: Sabina, Satyen Vaidya
Sarita Kumari vs. The MD, HPSEBL & others CWP No.5067 of 2022 .
27.07.2022 Present: Mr. Tanuj Thakur, Legal Aid Counsel, for the petitioner.
Mr. Vikrant Thakur, Advocate, for the respondents-
HPSEBL.
At the request of learned counsel for the petitioner, list after one week.
r ( Sabina )
Judge
( Satyen Vaidya )
July 27, 2022 (KS) Judge
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