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Himachal Pradesh High Court

Sarita Kumari vs . The Md, Hpsebl & Others on 27 July, 2022

Bench: Sabina, Satyen Vaidya

Sarita Kumari vs. The MD, HPSEBL & others CWP No.5067 of 2022 .

27.07.2022 Present: Mr. Tanuj Thakur, Legal Aid Counsel, for the petitioner.

Mr. Vikrant Thakur, Advocate, for the respondents-

HPSEBL.

At the request of learned counsel for the petitioner, list after one week.

                           r                                 ( Sabina )

                                                               Judge



                                                        ( Satyen Vaidya )


               July 27, 2022 (KS)                              Judge







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