Supreme Court - Daily Orders
Nikhil Mathur vs Yamini Mathur on 13 February, 2018
Bench: N.V. Ramana, S. Abdul Nazeer
ITEM NO.6 COURT NO.9 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 176/2018
NIKHIL MATHUR Petitioner(s)
VERSUS
YAMINI MATHUR Respondent(s)
(FOR ADMISSION and IA No.17997/2018-STAY APPLICATION)
Date : 13-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s)
Mr. Praveen Swarup, AOR
Mr. Kapil Chandra, Adv.
Mr. Jay Kumar Bhardwaj, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Transfer Petition is dismissed.
Pending application filed in the matter is also disposed of.
(VISHAL ANAND) (RENUKA SADANA)
COURT MASTER (SH) ASST.REGISTRAR
Signature Not Verified
Digitally signed by
VISHAL ANAND
Date: 2018.02.13
16:20:32 IST
Reason: