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Supreme Court - Daily Orders

Nikhil Mathur vs Yamini Mathur on 13 February, 2018

Bench: N.V. Ramana, S. Abdul Nazeer

     ITEM NO.6                              COURT NO.9                   SECTION XVI -A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                               Transfer Petition(s)(Civil)     No(s).   176/2018

     NIKHIL MATHUR                                                         Petitioner(s)

                                                    VERSUS

     YAMINI MATHUR                                                         Respondent(s)

     (FOR ADMISSION and IA No.17997/2018-STAY APPLICATION)


     Date : 13-02-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE N.V. RAMANA
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER


     For Petitioner(s)
                                       Mr. Praveen Swarup, AOR
                                       Mr. Kapil Chandra, Adv.
                                       Mr. Jay Kumar Bhardwaj, Adv.
     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Transfer Petition is dismissed.

Pending application filed in the matter is also disposed of.

     (VISHAL ANAND)                                                     (RENUKA SADANA)
     COURT MASTER (SH)                                                  ASST.REGISTRAR




Signature Not Verified

Digitally signed by
VISHAL ANAND
Date: 2018.02.13
16:20:32 IST
Reason: