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[Cites 0, Cited by 7] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(1) in Telangana Public Employment (Regulation of Age of Superannuation) Act, 1984

(1)Every Government employee, not being a workman and not belonging to Last Grade Service shall retire from service on the afternoon of the last day of the month in which, he attains the age of [fifty eight years.] [Substituted by Act No. 3 of 1985.]