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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(d) in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956

(d)any such sub-tenant who continues in possession of the land notwithstanding that the person who sub-let the land to such sub-tenant ceases to have the right to possession of such land; but
(iii)does not include a mere intermediary or his heir;]