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State of Odisha - Section

Section 23 in The Orissa Irrigation Rules, 1961

23. Schedule of water-rate and special rates.

- [Section 20] - [The compulsory basic water-rate, water-rate and special rates for supply of water for purposes other than irrigation shall be levied at the respective rates and on the principles specified in the Schedule annexed to these rules.] [Substituted vide Notification No. 42815/22.9.1961.]