Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(3) in Aligarh Muslim University Act, 1920 (3)The Vice-Chancellor, [* * *] [ The word " and" omitted by Act 62 of 1951, s.13][* * * * *] [ Cl.(4) which read " The Pro-Vice-Chancellor, and" omitted by Act 11 of 1945, Section 2]
