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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(3) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(3)On receipt of the grievance and recommendation from the Mohalla Samiti/Ward Samiti under clause (2), the Commissioner shall take appropriate measures to redress the grievance.