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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(7) in The Tirunelveli City Municipal Corporation-Water Supply Bye-Laws

7.1For restricting the water flow as not exceeding 7 litres per minute during nominal periods and ensure equitable distribution of water, flow control value should be fixed to new and the existing water connections. The cost of the valve should be remitted into the Corporation Treasury by the consumer concerned.