Supreme Court - Daily Orders
Dera Sullar vs The State Of Punjab on 3 December, 2024
Author: Aravind Kumar
Bench: Aravind Kumar
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ITEM NO.31 COURT NO.11 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19589/2015
[Arising out of impugned final judgment and order dated 10-04-2015
in LPA No. 542/1994 passed by the High Court of Punjab & Haryana at
Chandigarh]
DERA SULLAR Petitioner(s)
VERSUS
THE STATE OF PUNJAB & ORS. Respondent(s)
IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES)
WITH
SLP(C) No. 20054/2015 (IV-B)
SLP(C) No. 25390/2015 (IV-B)
IA No. 133533/2020 - APPLICATION FOR SUBSTITUTION
IA No. 133535/2020 - EXEMPTION FROM FILING O.T.
IA No. 51049/2018 - EXEMPTION FROM FILING O.T.
IA No. 9605/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 25253/2015 (IV-B)
IA No. 3/2015 - APPLICATION FOR SUBSTITUTION
IA No. 4/2015 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
IA No. 51076/2018 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 26316/2015 (IV-B)
IA No. 51092/2018 - EXEMPTION FROM FILING O.T.
IA No. 57908/2016 - IMPLEADMENT)
SLP(C) No. 26107/2015 (IV-B)
IA No. 51061/2018 - EXEMPTION FROM FILING O.T.
IA No. 57910/2016 - IMPLEADMENT)
SLP(C) No. 24360/2015 (IV-B)
IA No. 61023/2019 - APPLICATION FOR SUBSTITUTION
IA No. 61024/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 51066/2018 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 26033/2015 (IV-B)
IA No. 12870/2017 - OT)
Diary No(s). 8955/2019 (IV-B)
IA No. 56452/2019 - CONDONATION OF DELAY IN FILING
IA No. 60743/2019 - EXEMPTION FROM FILING O.T.
IA No. 59085/2019
Signature Not Verified
- PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Digitally signed by
ASHA SUNDRIYAL
Date: 2024.12.04
SLP(C) No. 20027/2015 (IV-B)
17:43:15 IST
Reason:
IA No. 51033/2018 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 20019/2015 (IV-B)
IA No. 1/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES)
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SLP(C) No. 21920/2015 (IV-B)
IA No. 51084/2018 - EXEMPTION FROM FILING O.T.)
Date : 03-12-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. Shubham Bhalla, AOR
Mr. Chitarth Palli, Adv.
Mr. S. Hariharan, Adv.
Mr. K.M. Kalidharun, Adv.
Mr. Vikash Singh, AOR
Mr. Manoj Swarup, Sr. Adv.
Mr. Mukul Kumar, AOR
Mr. Ankit Swarup, Adv.
Mr. Neelmani Pant, Adv.
Ms. Arundhati Katju, Sr. Adv.
Ms. Srishti Borthakur, Adv.
Mr. Sachin Dubey, Adv.
Mrs. Pinki Aggarwal, Adv.
Ms. Ritim Mongla, Adv.
Mr. Sharad Kumar Puri, Adv.
Mrs. Priya Puri, AOR
Mrs. Amita Gupta, AOR
Mr. Manoj Swarup, Sr. Adv.
Mr. Mukul Kumar, Adv.
Mr. Ankit Swarup, Adv.
Mr. Neelmani Pant, Adv.
Mr. Rishi Bhargava, Adv.
Mr. T. M. Sayal, Adv.
Mr. Avinash Gautam, AOR
Mr. Akshay Verma, AOR
Ms. Sushma Verma, Adv.
Mr. Abhinav Singh, Adv.
Mr. Sahil Tagotra, AOR
Mr. Rakesh Talukdar, Adv.
Mr. Zubin Dash, Adv.
For Respondent(s) Mr. Ajay Pal, AOR
Ms. Ranjeeta Rohatgi, AOR
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Mr. Vinit Trehan, Adv.
Ms. Priyanka Tyagi, Adv.
Mr. Surya Kant, AOR
Mr. Vivek Jain, D.A.G.
Ms. Baani Khanna, AOR
Mr. Robin Singh, Adv.
Mr. Rohit Kumar, Adv.
Mr. Siddharth Mishra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 28.01.2025.
(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)