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Supreme Court - Daily Orders

Dera Sullar vs The State Of Punjab on 3 December, 2024

Author: Aravind Kumar

Bench: Aravind Kumar

                                            1

     ITEM NO.31                   COURT NO.11                  SECTION IV-B

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)         No(s).   19589/2015

     [Arising out of impugned final judgment and order dated 10-04-2015
     in LPA No. 542/1994 passed by the High Court of Punjab & Haryana at
     Chandigarh]

     DERA SULLAR                                               Petitioner(s)

                                          VERSUS

     THE STATE OF PUNJAB & ORS.                         Respondent(s)
     IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES)

     WITH
     SLP(C) No. 20054/2015 (IV-B)
     SLP(C) No. 25390/2015 (IV-B)
     IA No. 133533/2020 - APPLICATION FOR SUBSTITUTION
     IA No. 133535/2020 - EXEMPTION FROM FILING O.T.
     IA No. 51049/2018 - EXEMPTION FROM FILING O.T.
     IA    No.    9605/2018   -    PERMISSION    TO    FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)
     SLP(C) No. 25253/2015 (IV-B)
     IA No. 3/2015 - APPLICATION FOR SUBSTITUTION
     IA No. 4/2015 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
     IA No. 51076/2018 - EXEMPTION FROM FILING O.T.)
     SLP(C) No. 26316/2015 (IV-B)
     IA No. 51092/2018 - EXEMPTION FROM FILING O.T.
     IA No. 57908/2016 - IMPLEADMENT)
     SLP(C) No. 26107/2015 (IV-B)
     IA No. 51061/2018 - EXEMPTION FROM FILING O.T.
     IA No. 57910/2016 - IMPLEADMENT)
     SLP(C) No. 24360/2015 (IV-B)
     IA No. 61023/2019 - APPLICATION FOR SUBSTITUTION
     IA No. 61024/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
     APPLN.
     IA No. 51066/2018 - EXEMPTION FROM FILING O.T.)
     SLP(C) No. 26033/2015 (IV-B)
     IA No. 12870/2017 - OT)
     Diary No(s). 8955/2019 (IV-B)
     IA No. 56452/2019 - CONDONATION OF DELAY IN FILING
     IA No. 60743/2019 - EXEMPTION FROM FILING O.T.
     IA    No.   59085/2019
Signature Not Verified
                               -    PERMISSION    TO   FILE    ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)
Digitally signed by
ASHA SUNDRIYAL
Date: 2024.12.04

     SLP(C) No. 20027/2015 (IV-B)
17:43:15 IST
Reason:


     IA No. 51033/2018 - EXEMPTION FROM FILING O.T.)
     SLP(C) No. 20019/2015 (IV-B)
     IA No. 1/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES)
                                   2

SLP(C) No. 21920/2015 (IV-B)

IA No. 51084/2018 - EXEMPTION FROM FILING O.T.)

Date : 03-12-2024 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE M.M. SUNDRESH
          HON'BLE MR. JUSTICE ARAVIND KUMAR


For Petitioner(s)   Mr. Shubham Bhalla, AOR
                    Mr. Chitarth Palli, Adv.

                    Mr. S. Hariharan, Adv.
                    Mr. K.M. Kalidharun, Adv.
                    Mr. Vikash Singh, AOR

                    Mr. Manoj Swarup, Sr. Adv.
                    Mr. Mukul Kumar, AOR
                    Mr. Ankit Swarup, Adv.
                    Mr. Neelmani Pant, Adv.

                    Ms. Arundhati Katju, Sr. Adv.
                    Ms. Srishti Borthakur, Adv.
                    Mr. Sachin Dubey, Adv.
                    Mrs. Pinki Aggarwal, Adv.
                    Ms. Ritim Mongla, Adv.
                    Mr. Sharad Kumar Puri, Adv.
                    Mrs. Priya Puri, AOR

                    Mrs. Amita Gupta, AOR

                    Mr. Manoj Swarup, Sr. Adv.
                    Mr. Mukul Kumar, Adv.
                    Mr. Ankit Swarup, Adv.
                    Mr. Neelmani Pant, Adv.
                    Mr. Rishi Bhargava, Adv.
                    Mr. T. M. Sayal, Adv.
                    Mr. Avinash Gautam, AOR

                    Mr. Akshay Verma, AOR
                    Ms. Sushma Verma, Adv.
                    Mr. Abhinav Singh, Adv.

                    Mr. Sahil Tagotra, AOR
                    Mr. Rakesh Talukdar, Adv.
                    Mr. Zubin Dash, Adv.

For Respondent(s)   Mr. Ajay Pal, AOR
                    Ms. Ranjeeta Rohatgi, AOR
                                  3


                   Mr. Vinit Trehan, Adv.
                   Ms. Priyanka Tyagi, Adv.
                   Mr. Surya Kant, AOR

                   Mr. Vivek Jain, D.A.G.
                   Ms. Baani Khanna, AOR
                   Mr. Robin Singh, Adv.
                   Mr. Rohit Kumar, Adv.
                   Mr. Siddharth Mishra, Adv.



          UPON hearing the counsel the Court made the following
                             O R D E R

List the matters on 28.01.2025.

(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)