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Constitution Article

Section 4 in THE CONSTITUTION (FIFTY-SECOND AMENDMENT) ACT, 1985

4. Amendment of article 190.-

In article 190 of the Constitution, in sub-clause (a) of clause (3), for the words, brackets and figures "clause (1) of article 191", the words, brackets and figures "clause (1) or clause (2) of article 191" shall be substituted.