Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 16(1)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(1)(b) in The Orissa Public Demands Recovery Act, 1962

(b)any person who holds or may subsequently hold any money for or an account of the certificate-debtor.