Gujarat High Court
State Of Gujarat vs Himmatsinh Shanabhai Parmar on 2 July, 2002
Author: D.H.Waghela
Bench: D.H.Waghela
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No 164 of 2000
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STATE OF GUJARAT
Versus
HIMMATSINH SHANABHAI PARMAR
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Appearance:
1. Criminal Appeal No. 164 of 2000
PUBLIC PROSECUTOR for Petitioner No. 1
.......... for Respondent No. 1
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CORAM : MR.JUSTICE D.H.WAGHELA
Date of Order: 02/07/2002
ORAL ORDER
ADMIT (D.H.Waghela, J.) (mohd) HC-NIC Page 1 of 1 Created On Mon Sep 07 05:51:34 IST 2015