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Gujarat High Court

State Of Gujarat vs Himmatsinh Shanabhai Parmar on 2 July, 2002

Author: D.H.Waghela

Bench: D.H.Waghela

              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



              CRIMINAL APPEAL No 164 of 2000



              --------------------------------------------------------------
              STATE OF GUJARAT
         Versus
              HIMMATSINH SHANABHAI PARMAR
              --------------------------------------------------------------
              Appearance:
              1. Criminal Appeal No. 164 of 2000
                   PUBLIC PROSECUTOR for Petitioner No. 1
                   .......... for Respondent No. 1


              --------------------------------------------------------------


                       CORAM : MR.JUSTICE D.H.WAGHELA


                       Date of Order: 02/07/2002


         ORAL ORDER

ADMIT (D.H.Waghela, J.) (mohd) HC-NIC Page 1 of 1 Created On Mon Sep 07 05:51:34 IST 2015