(12)Executed and execution.executed and execution, used with reference to instruments, mean signed and signature; [and includes attribution of electronic record within the meaning of section 11 of the Information Technology Act, 2000] [Inserted by Finance Act, 2019 (Act No. 7 of 2019) dated 21.2.2019.][* * *] [Definition of [collecting Government" inserted by A.O.1937 was omitted by A.O.1950.]
