Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(21) in The Bombay Provincial Municipal Corporations Act, 1949

(21)"filth" includes sewage, nightsoil and all offensive matter;[(21A) "Finance Commissioner" means the Finance Commission constituted under article 243-1 of the Constitution of India;]