Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Assam - Subsection

Section 69(a) in The Assam Cinemas (Regulation) Rules, 1960

(a)The occupier of the premises on which the performance is to be given be responsible for the observance of the requirements of Rules 5 [except Clauses (b) and (c) of sub-rule (3)]. 20 and 21 in Part I of these Rules.