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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Tamilnadu - Subsection

Section 85(1)(d) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(d)if the mark indicating the vote thereon is placed in such manner as to make it doubtful to which candidate the vote has been given, or