Section 45 in The State Of Arunachal Pradesh Act, 1986
45. Amendment of Act 84 of 1971.
- On and from the appointed day, in the North-Eastern Council Act, 1971,-(a)in section 2, for clauses (b) and (c), the following clause shall be substituted, namely:-"(b) "north-eastern area" means the area comprising the States of Arunachal Pradesh, Assam, Manipur, Meghalaya, Mizoram, Nagaland and Tripura.';(b)in section 3, in sub-section (1), for clauses (b) the following clause shall be substituted namely:-"(b) the Chief Minister of the State of Arunachal Pradesh, Assam, Manipur, Meghalaya, Mizoram, Nagaland and Tripura.".
