Section 90(1)(a) in Jharkhand Panchayat Raj Act, 2001

[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

(a)The State Government or the prescribed Authority may appoint one Secretary for a Gram Panchayat or for a group of Gram Panchayat more than one:

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