Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(7)(h) in Tamil Nadu Music and Fine Arts University Act, 2013 (h)call from any office and centre, maintained by the University, any information or returns that he may consider necessary for the performance of his duties.