Patna High Court - Orders
Chairman,Uttar Bihar Gramin Bank & Ors vs Union Of India & Ors on 29 August, 2014
Bench: Chief Justice, Ashwani Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.786 of 2012
In
Civil Writ Jurisdiction Case No. 10363 of 2011
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1. Chairman, Uttar Bihar Gramin Bank, Head Office, Kalambagh Chowk,
Muzaffarpur.
2. General Manager, Uttar Bihar Gramin Bank, Head Office, Kalambagh
Chowk, Muzaffarpur.
3. Promotion Committee for considering Promotion from Office Assistant
to Office Scale-01 through its Chairman i.e. Chairman, Uttar Bihar Gramin
Bank, Head Office, Kalambagh Chowk, Muzaffarpur.
4. Board of Director, Uttar Bihar Gramin Bank, having its office at Sharma
Complex, Kalambagh Chowk, Muzaffarpur.
.... ....Respondent Nos.4 to 7 in writ petition- Appellants
Versus
1. Union of India through its Secretary, Department of Finance, Govt. of
India, New Delhi.
2. National Bank for Agriculture and Rural Development through its
Director, Flat No. C29/G, Bandra Kurla Complex, Mumbai.
3. Sponsored Bank i.e. Central Bank of India through its Chairman cum
Managing Director Nariman Point-Mumbai.
.... Respondent Nos.1 to 3 in writ- Respondents
4. Bal Krishna Singh S/O Late Hari Ballabh Prasad Singh R/O Village-
Khurhan, P.S.- Alam Nagar, District- Madhepura
5. Om Prakash Singh S/O Late Bhrigunath Singh R/O P & T Chowk
Barmasia, District- Katihar
6. Dilip Kumar Gupta S/O Sri Ram Krishna Gupta R/O Jagarnathpuri,
Barmasia, District- Katihar
7. Jamil Akhtar Ansari S/O Late Md. Siddique R/O Mohalla- Hariganj, P.O.
+ District- Katihar - 844105
8. Sunil Kumar Verma S/O Late Jagdish Narayan Verma R/O Ward No. 12,
Gudri Bazar, District- Supaul
9. Ranjeet Kumar Gara S/O Late Lakshmi Gara R/O D.B. Road, Shankar
Chowk, P.S.- Saharsa, District- Saharsa
Patna High Court LPA No.786 of 2012 (2) dt.29-08-2014
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10. Jitendra Prasad Sukla S/O Late Shankar Prasad Sukla R/O Village-
Sonebarsa, P.O.-Lattipur, P.S.- Bathnaha, Ditrict- Sitamarhi
11. Smt. Mala W/O Prabhunarayan Dutt R/O Patel Nagar, Ward No. 31,
Natiagauli, District- Saharsa
Petitioner Nos.1 to 8 in writ petition- Respondents
12. Binay Kumar Singh S/o not known to the petitioner presently posted at
Bithauli Branch, Darbhanga
13. Uttam Kumar Sinha s/o not known to the petitioner presently posted at
Thakurganj, Araria
14. Binod Kant Singh S/o not known to the petitioner presently posted at
Lauriya Branch, Bettiah
15. Rajendra Prasad Dhait S/o not known to the petitioner presently posted
at Jhonpul CH, Motihari
16. Nawal Kishore s/o not known to the petitioner presently posted at
Loharaiya Branch, Bettiah
17. Md. Mazhrul Haque s/o not known to the petitioner presently posted at
Kesariya Branch, Motihari
18. Gopal Singh s/o not known to the petitioner presently posted at Semra
Branch, Bettiah
19. Bhikham Thakur s/o not known to the petitioner presently posted at
Belsandi Branch, Bettiah
20. Binod Kumar Sinha s/o not known to the petitioner presently posted at
Katiar Branch, Purnea
21. Sunil Kumar Srivastava s/o not known to the petitioner presently posted
at Khaki Matihia Branch, Chhapra
22. Syed Imdad Hussain s/o not known to the petitioner presently posted at
Mira Mushehari Branch, Chhapra
23. Balbir Singh presently posted at Bhikhampur Branch, Siwan
24. Mohan Kumar Sinha presently posted at Chakiya Branch, Motihari
25. Shashi Bhushan Prasad s/o not known to the petitioner presently posted
at Englishia Branch, Bettiah
26. Sohail Sahil S/o not known to the petitioners presently posted at Bagahi
Branch, Gopalganj
27. Nageshwar Sah s/o not known to the petitioners presently posted at
Sirsiya, Sitamarhi
Patna High Court LPA No.786 of 2012 (2) dt.29-08-2014
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28. Mritunjay Singh S/o not known to the petitioners presently posted at
Jurabanpur Branch, Hajipur
29. Ashok Kumar Srivastava S/o not known to the petitioners presently
posted at Bargaon Branch, Saharsa
30. Suresh Prasad Sinha S/o not known to the petitioners presently posted at
Chandrayan Branch, Saharsa
31. Surendra Paswan S/o not known to the petitioners presently posted at
Rajapati Branch, Chhapra
32. Anjani Kumar S/o not known to the petitioners presently posted at
Gopalganj Branch, Gopalganj
33. Janardhan Manjhi S/o not known to the petitioners presently posted at
Pratapur Branch, Chhapra
34. Radhe Shyam S/o not known to the petitioners presently posted at
Tekaniya Branch, Siwan
35. Smt. Anjana Prasad S/o not known to the petitioners presently posted at
Gobarsahi Chowk, Muzaffarpur
36. Ranjana Kumari S/o not known to the petitioners presently posted at
Head Office, Muzaffarpur
37. Amresh Kumar 2 S/o not known to the petitioners presently posted at
Magarpal Mutuza, Chhapra
38. Shamse Naved S/o not known to the petitioners presently posted at
Parsauni Branch, Sitamarhi
39. Indrajeet Kumar S/o not known to the petitioners presently posted at
Bakerwa Branch, Chhapra
40. Smt. Sanjeet Prasad S/o not known to the petitioners presently posted at
Regional Office, Hajipur
41. Alok Kumar S/o not known to the petitioners presently posted at Gorul
Branch, Hajipur
42. Sanjay Kumar Sinha S/o not known to the petitioners presently posted at
Rasulpur Branch, Chhapra
43. Shashi Bhushan Kumar S/o not known to the petitioners presently
posted at Maheshi Branch, Motihari
44. Krishna Kant Lal S/o not known to the petitioners presently posted at
Benaut Branch, Chhapra
45. Sachidanand Singh S/o not known to the petitioners presently posted at
Patna High Court LPA No.786 of 2012 (2) dt.29-08-2014
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Paterha Branch, Chhapra
46. Satish Chandra Tiwary S/o not known to the petitioners presently posted
at Chhajan Branch, Muzaffarpur
47. Birendra Kumar Singh S/o not known to the petitioners presently posted
at Semra Branch, Gopalganj
48. Saurav Kumar Sahay S/o not known to the petitioners presently posted
at Lahladpur Branch, Chhapra
49. Jyoti Kumar Gupta S/o not known to the petitioners presently posted at
Adabpur Branch, Motihari
50. Vijay Kumar Chaurasia S/o not known to the petitioners presently
posted at Sangrampur Branch, Motihari
51. Sanjay Kumar Tiwary S/o not known to the petitioners presently posted
at Saharkola Branch, Siwan
52. Pawan Kumar Koliaya S/o not known to the petitioners presently posted
at Paharpur Branch, Saharsa
53. Bhakt Lalan S/o not known to the petitioners presently posted at
Pratapganj Branch, Saharsa
54. Manoj Kumar Sinha S/o not known to the petitioners presently posted at
Phulaut Branch, Saharsa
55. Rajeev Kumar Singh S/o not known to the petitioners presently posted
at Ganpatganj Branch, Saharsa
56. Sanjeev Kumar I S/o not known to the petitioners presently posted at
Rautara Branch, Purnea
57. Rizwan Haider S/o not known to the petitioners presently posted at
Bahadurganj Branch, Araiya
58. Shyam Sunder Yadav S/o not known to the petitioners presently posted
at Barsoi Bazar, Purnea
59. Tan Veer Ahmad Ansari S/o not known to the petitioners presently
posted at Jokihat Branch, Arariya
60. Manoj Kumar Gupta S/o not known to the petitioners presently posted
at Tulsiya Branch, Araria
61. Shiv Kant Khan S/o not known to the petitioners presently posted at
Kunauli Branch, Saharsa
62. Vijay Kumar Das S/o not known to the petitioners presently posted at
Pothiya Branch, Arariya
Patna High Court LPA No.786 of 2012 (2) dt.29-08-2014
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63. Raman Kumar Jha S/o not known to the petitioners presently posted at
Mansahi Branch, Purnea
64. Sudhir Kumar S/o not known to the petitioners presently posted at
Salkhua Branch, Saharsa
65. Pran Nath Jha S/o not known to the petitioners presently posted at
Kathiar Bazar Branch, Purnea
66. Shailendra Kumar Verma S/o not known to the petitioners presently
posted at Kalasan Branch, Saharsa
67. Kumar Kedar Nath S/o not known to the petitioners presently posted at
Marua Branch, Purnea
68. Shambhu Kumar Sandilya S/o not known to the petitioners presently
posted at Rahika Branch, Madhubani
69. Manoj Kumar S/o not known to the petitioners presently posted at
Bhatchaura Branch, Jhanjharpur
70. Ravindra Kumar Singh S/o not known to the petitioners presently posted
at Barhara Branch, Jhanjharpur
71. Smt. Indumati Barla S/o not known to the petitioners presently posted at
Muzaffarpur Branch, Muzaffarpur
72. Sri Daya Shankar Pathak S/o not known to the petitioners presently
posted at Bansohi Branch, Chhapra
73. Smt. Mitali Ghosh S/o not known to the petitioners presently posted at
Parishad Bazar Branch, Madhubani
74. Sri Shankar Ravidas S/o not known to the petitioners presently posted at
Haflaganj, Purnea
75. Rajesh Kumar S/o not known to the petitioners presently posted at
Barati Branch, Hajipur
76. Ajay Kumar Singh S/o not known to the petitioners presently posted at
Ladhi Bazar, Siwan
77. Kamlesh Kumar S/o not known to the petitioners presently posted at
Andar Branch, Siwan
78. Abhay Kumar S/o not known to the petitioners presently posted at
Hasanpura Branch, Siwan
79. Ashok Kumar S/o not known to the petitioners presently posted at
Raghunathpur Branch, Siwan
80. Pankaj Kumar Singh S/o not known to the petitioners presently posted
Patna High Court LPA No.786 of 2012 (2) dt.29-08-2014
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at Mahua Branch, Hajipur
81. Shambhu Sharan S/o not known to the petitioners presently posted at
Jamo Bazar, Siwan
82. Sima Kumari Toppo S/o not known to the petitioners presently posted at
Gopalganj Branch, Gopalganj
83. Ram Naresh Kumar Sinha S/o not known to the petitioners presently
posted at Bhaktiyahi Branch, Saharsa
84. Kaushal Kishore Ram S/o not known to the petitioners presently posted
at Sanjarpur Branch, Siwan
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Prabhakar Jha, Advocate
For the Respondent/s : Mr. Ravi Ranjan, Advocate
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CORAM: HONOURABLE THE CHIEF JUSTICE
And
HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
2 29-08-2014Learned advocate Mr. Prabhkar Jha appears for the appellant- Chairman, Uttar Bihar Gramin Bank. He seeks leave to withdraw this Appeal.
Leave is granted.
Appeal is disposed of as withdrawn.
(R.M. Doshit, CJ) (Ashwani Kumar Singh, J) Sunil/-
U