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[Cites 0, Cited by 0] [Section 131(9)] [Section 131] [Entire Act]

State of Uttarakhand - Subsection

Section 131(9)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)The words 'the election of Pradhan, Up Pradhan and Members of Gram panchayat shall be placed in place of 'election area'.