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Union of India - Section

Section 190 in Rules of Procedure and Conduct of Business in Lok Sabha

190. Allotment of time for discussion.

- The Speaker may, after considering the state of business in the House and in consultation with the Leader of the House [or on the recommendation of the Business Advisory Committee] [Added by L.S. Bn. (II), dated 9.5.1989, para 2930.] allot a day or days or part of a day for the discussion of any such motion.