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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The Rubber Act, 1947

(1)The Central Government may, [***] [The words " after consulting the Board" omitted by Act 54 of 1954, Section 13. ] by order published in the Official Gazette, make provision for prohibiting, restricting or otherwise controlling the import or export of rubber, either generally or in specified classes of cases