Smt. Manju Mittal Wife Of Late Sanjeev ... vs The Chairman, Rajasthan Public Service ... on 15 January, 2020

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HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR

S.B. Civil Writ Petition No. 21555/2019

Smt. Manju Mittal Wife Of Late Sanjeev Kumar Garg
----Petitioner
Versus
The Chairman, Rajasthan Public Service Commission
----Respondent

For Petitioner(s) : Mr. Dheeraj Singhal
For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Order

15/01/2020

Issue notice to the respondent/s.

Counsel for the petitioner is at liberty to serve copy of the

Petition in the Office of Mr. Nitin Jain. After serving copy in the

Office of Mr. Nitin Jain, counsel for the petitioner is directed to file

receipt in the Registry.

Name of Mr. Nitin Jain be shown in the cause list as counsel

for the respondent.

List after four weeks.

(PANKAJ BHANDARI),J AMIT KUMAR /187 (Downloaded on 16/02/2020 at 09:39:23 AM) Powered by TCPDF (www.tcpdf.org)

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