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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 35(b) in The Securities and Exchange Board of India (Intermediaries) Regulations, 2008

(b)directing the intermediary or other persons associated with securities market not to access the capital market or not to deal in securities for a particular period or not to associate with any intermediary or with any capital market related activity;