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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(1)(xxviii) in The West Bengal State Council Of Technical Education Act, 1995.

(xxviii)to provide by regulations the procedure for filing and disposal of appeals by the members of the leaching and non-teaching staff against the decision of the managing committee of recognised polytechnics or institutions.