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[Cites 0, Cited by 0] [Section 56(9)] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(9)(ii) in The Arms Rules, 2016

(ii)change in the directors, in which case the licensee shall provide the licensing authority with the names and addresses of each new director, along with the particulars and documents specified in rule 53 for directors.