Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 146] [Entire Act] Greater Bengaluru City Corporation - Section 146(7) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (7)Notwithstanding anything contained in this Act, where two thirds of thetotal number of Councillors required to be elected have been elected, the
