Section 12 in Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015
12. Establishment of laboratories for testing and analysis.
(1)The Government shall establish laboratories for differentiation of beef from that of the meat of other species of animals, testing and identification of various constituents of milk and milk products and testing and differentiation of A1 and A2 milk for providing incentives for wholesome production of milk and milk products.Explanation. - For the purposes of this sub-section, A1 and A2 milk means the milk obtained from cows having A1 and A2 genetic variant of the beta-casein milk protein respectively.(2)The analysis report of such laboratories established under sub-section (1) shall be used as evidence in any inquiry, trial or other proceedings under this Act.
