Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 12 in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Rules, 1956 12. Every application to the Rent Court shall be in writing and shall be in Form 1 annexed to these rules.
