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Andhra Pradesh High Court - Amravati

The Govt Of Ap., Revenue Exciseiii ... vs M/S.Gowda Brandy Shop, Gudur,Nellore on 22 December, 2022

Bench: Prashant Kumar Mishra, Ninala Jayasurya

                                                                                          35

                   HIGH COURT OF ANDHRA PRADESH : AMARAVATI

       MAIN CASE:       W.A. No.1273 of 2008


                                  PROCEEDINGS SHEET


Sl.     DATE                                    ORDER                                  OFFICE
No.                                                                                     NOTE


                                       (Through Physical Mode)

05    22.12.2022

On the request made by the learned counsel for the appellants, post this case after Sankranthi Vacation, 2023.

                   PRASHANT KUMAR MISHRA, CJ                 NINALA JAYASURYA, J
                                                                                 Ksp
 Sl.   DATE   ORDER   OFFICE
No.                   NOTE