Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 444] [Entire Act] NCT Delhi - Subsection Section 444(6) in The Delhi Municipal Corporation Act, 1957 (6)Nothing in sections 442 and 443 and in this section shall apply to any summons issued under this Act by a court.
