Supreme Court - Daily Orders
Delhi Development Authority vs Skipper Construction on 13 August, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
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ITEM NO.1 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21000/1993
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
SKIPPER CONSTRUCTION & ANR. Respondent(s)
(IA No.91626/2017-APPROPRIATE ORDERS/DIRECTION
IA No. 91626/2017 - APPROPRIATE ORDERS/DIRECTIONS)
Date : 13-08-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s)
Mr. Kamini Jaiswal, AOR
For Respondent(s)
M/S. Legal Options, AOR
Mr. Deeptakirti Verma, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Sarad Kumar Singhania, AOR
Mr. Ravindra Kumar, AOR
Ms. Mridula Singh Saini, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Ms. Kirti Prit Singh, Adv.
Mr. Naresh Kumar, AOR
Mr. Arun Aggarwal, AOR
Mr. Irshad Ahmad, AOR
Mr. Nischal Kumar Neeraj, AOR
Ms. Madhurima Tatia, AOR
Mr. Sandeep Bhalla, AOR
Mr. Satyendra Kumar, AOR
Signature Not Verified
Mr. Shiv Kumar Suri, AOR
Mr. V. K. Verma, AOR
Digitally signed by
DEEPAK SINGH
Date: 2019.08.14
16:38:07 IST
Reason: Mr. Anuvrat Sharma, AOR
Mr. B. K. Satija, AOR
Mr. A.K. Sanghi, Sr. Adv.
Mr. Vikrant Yadav, Adv.
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Mr. T.A. Khan, Adv.
Ms. Rekha Pandey, Adv.
Mr. Raj Bahadur, Adv.
Mrs. Anil Katiyar, Adv.
Mr. Ajay Kumar Singh, Adv.
Mr. B.V. Balram Das, Adv.
Mr. Arvind Kumar Sharma, Adv.
Mr. K.R. Sasiprabhu, AOR
Mr. Ajay Kumar Jha, Adv.
Mr. D. Krishnan, Sr. Adv. (A.C.)
Mr. Gautam Narayan, AOR
Ms. Manvi Priya, Adv.
Mr. Rajendra Singhvi, Adv.
Mr. K.K.L. Gautam, Adv.
Ms. Arundhati Chakraborty, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list the matter next week. Additional written note prepared by the Learned Amicus Curiae is taken on record.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)