Supreme Court - Daily Orders
The Inspector General Of Registration vs V N Devadoss on 16 April, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
1
ITEM NO.42 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 164633/2018,164634/2018, in Petition(s) for Special Leave to
Appeal (C) No(s). 31632/2018
(Arising out of impugned final judgment and order dated 01-02-2018
in CMA No. 2751/2009 passed by the High Court Of Judicature At
Madras)
THE INSPECTOR GENERAL OF REGISTRATION & ORS. Petitioner(s)
VERSUS
V N DEVADOSS Respondent(s)
IA No. 164633/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 164634/2018 - EXEMPTION FROM FILING O.T. WITH SLP(C) No. 2455-2456/2019 (XII) (FOR FOR EXEMPTION FROM FILING O.T. ON IA 3692/2019 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 3693/2019) SLP(C) No. 2609/2019 (XII) (FOR FOR EXEMPTION FROM FILING O.T. ON IA 1770/2019) SLP(C) No. 2613/2019 (XII) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 2047/2019 FOR EXEMPTION FROM FILING O.T. ON IA 2049/2019) SLP(C) No. 33473/2018 (XII) (FOR ADMISSION and I.R. and IA No.174928/2018-CONDONATION OF DELAY IN FILING and IA No.174930/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.174931/2018-EXEMPTION FROM FILING O.T. and IA No.174929/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 37201/2018 (XII) (FOR FOR CONDONATION OF DELAY IN FILING ON IA 164675/2018 FOR CONDONATION OF DELAY IN REFILING ON IA 164677/2018 FOR CONDONATION OF DELAY IN FILING/REFILING SLP ON IA 164677/2018 FOR CONDONATION OF DELAY IN RE-FILING APPEAL ON IA 164677/2018 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 164679/2018 FOR EXEMPTION FROM FILING O.T. ON IA 164680/2018) SLP(C) No. 6011-6014/2019 (XII) (IA FOR CONDONATION OF DELAY IN FILING ON IA 26016/2019 FOR CONDONATION OF DELAY IN REFILING ON IA 26017/2019 FOR CONDONATION OF DELAY IN FILING/REFILING SLP ON IA 26017/2019 FOR CONDONATION Signature Not Verified OF DELAY IN RE-FILING APPEAL ON IA 26017/2019 FOR EXEMPTION FROM Digitally signed by INDU MARWAH Date: 2019.04.23 FILING O.T. ON IA 26018/2019 FOR PERMISSION TO FILE LENGTHY LIST 17:16:23 IST Reason:
OF DATES ON IA 26019/2019 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 26035/2019) SLP(C) No. 31633-31637/2018 (XII) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 2 165488/2018) SLP(C) No. 8021/2019 (XII) (FOR ADMISSION and I.R. and IA No.42139/2019-CONDONATION OF DELAY IN FILING and IA No.42145/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.42147/2019-EXEMPTION FROM FILING O.T. and IA No.42142/2019-CONDONATION OF DELAY IN REFILING) SLP(C) No. 2457/2019 (XII) (FOR ADMISSION and I.R. and IA No.6215/2019-CONDONATION OF DELAY IN FILING and IA No.6216/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.6218/2019-EXEMPTION FROM FILING O.T.) SLP(C) No. 6007/2019 (XII) SLP(C) No. 6008/2019 (XII) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 24882/2019) Date : 16-04-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT HON'BLE MS. JUSTICE INDU MALHOTRA For Petitioner(s) Mr. R. Venkataramai, Sr. Adv. Ms. Purbitaa Mitra, Adv. Mr. K. V. Vijayakumar, AOR For Respondent(s) Mr. P.J. Gerge, Adv.
Ms. T. Madhusudhan Reddy, Adv. Mr.M.P. Srivignesh, Adv. Mr.Abhiyanak, Adv.
Mr. Jose Abraham, AOR Mr. D. Kumanan, Adv Mr. Pulkit Tare, Adv.
Mr. Suvendu Suvasis Dash, AOR Mr. Rajendra Koushik, Adv Mr. Vishnu Prasath,Adv. Mr. Chandan S Malapur, Adv. Mr. Ankolekar Gurudatta, AOR Mr. B. Balaji, AOR Mr. M.A. Venkata Subramanian, Adv. Mr. Rakesh K. Sharma, AOR Mr. Raghav Shankar, Adv. Mr. Prateek K Chadha, AOR 3 Mr. Pranav Sachdeva, AOR Mr. Jatin Bhardwaj, Adv.
Mr. Mayank Kshivagar, Adv. Mr. Anurp Nanda, Adv.
Mr. Akhilesh Yadav, Adv. Mr. Tushar Singh, AOR Ms Misha Rohatgi Mohta, Adv.
Mr.M. Thangathurai, Adv. Mr. Johnson Subba, Adv. Mr Nakul Mohta, Adv.
UPON hearing the counsel the Court made the following O R D E R Learned counsel for the petitioner may file a chart of all the matters indicating the amounts in question as well as the delay that had been occasioned in individual matters.
List on 7.5.2019.
(INDU MARWAH) (SUMAN JAIN)
COURT MASTER BRANCH OFFICER