Kerala High Court
Dr. Santhi Franklin Alias Santhi ... vs State Of Kerala on 21 October, 2022
Author: T.R.Ravi
Bench: T.R.Ravi
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 21ST DAY OF OCTOBER 2022 / 29TH ASWINA, 1944
WP(C) NO. 28684 OF 2022
PETITIONER:
DR.SANTHI FRANKLIN ALIAS SANTHI SABARINATH
AGED 42 YEARS, W/O LATE SABARINATH,
KUZHIVILAKATHU VEEDU, EDAMAN, KARAKULAM,
ARUVIKKARA P. O, THIRUVANANTHAPURAM - 695564
BY ADVS.
V.G.ARUN (K/795/2004)
V.JAYA RAGI
R.HARIKRISHNAN (KAMBISSERIL)
NEERAJ NARAYAN
AVANEETH S.R.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF REVENUE, SECRETARIATE,
THIRUVANANTHAPURAM - 695001
2 DISTRICT COLLECTOR
2ND FLOOR, COLLECTORATE, CIVIL STATION,
KUDAPPANAKUNNU, THIRUVANANTHAPURAM - 695043
3 REVENUE DIVISIONAL OFFICER
1ST FLOOR, COLLECTORATE, CIVIL STATION,
KUDAPPANAKUNNU, THIRUVANANTHAPURAM - 695043
4 TAHSILDAR, TALUK OFFICE, NEYYATTINKARA,
THIRUVANANTHAPURAM - 695121
5 VILLAGE OFFICER
KOTTUKAL VILLAGE, NEYYATTINKARA TALUK,
THIRUVANANTHAPURAM - 695501
SMT.DEEPA V., GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 28684 OF 2022
2
T.R. RAVI, J.
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W.P.(C) No.28684 of 2022
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Dated this the 21st day of October, 2022
JUDGMENT
When the case is taken up today, it is submitted that pending the writ petition mutation has already been effected and no further orders are required.
The writ petition is hence closed as infructuous.
Sd/-
T.R.RAVI JUDGE mpm WP(C) NO. 28684 OF 2022 3 APPENDIX OF WP(C) 28684/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE TAX RECEIPT BEARING THANDAPPER NO. 21612 ISSUED BY KOTTUKAL VILLAGE DATED 15.12.2020.
Exhibit P2 A TRUE COPY OF THE TAX RECEIPT BEARING THANDAPPER NO. 18862 ISSUED BY KOTTUKAL VILLAGE DATED 25.04.2022.
Exhibit P3 A TRUE COPY OF THE TAX RECEIPT BEARING THANDAPPER NO. 24490 ISSUED BY KOTTUKAL VILLAGE DATED 25.04.2022.
Exhibit P4 A TRUE COPY OF THE LEGAL HEIR CERTIFICATE BEARING NO. B5-10448/2020 DATED 17.12.2020 ISSUED BY THE TAHSILDAR, NEDUMANGAD.
Exhibit P5 A TRUE COPY OF THE RELEASE DEED NO. 162 OF 2021, REGISTERED AT SUB REGISTRAR OFFICE, VENGANOOR EXECUTED BY SMT. THANKAMANI AMMA IN FAVOUR OF HER GRANDDAUGHTERS, BHAGIYA S NATH AND BHOOMIKA S NATH.
Exhibit P6 A TRUE COPY OF THE APPLICATION FILED BY THE PETITIONER BEFORE VILLAGE OFFICER/5TH RESPONDENT DATED 17.05.2022.
Exhibit P7 A TRUE COPY OF THE APPLICATION FILED BY THE PETITIONER BEFORE TAHSILDAR, NEYYATTINKARA/4TH RESPONDENT DATED 06.06.2022.
Exhibit P8 A TRUE COPY OF ORDER DATED 06.06.2022 PASSED BY THE TAHSILDAR, NEYYATTINKARA GIVING DIRECTION TO THE VILLAGE OFFICER, KOTTUKAL.
WP(C) NO. 28684 OF 2022 4 Exhibit P9 A TRUE COPY OF THE REPRESENTATION DATED 24.06.2022 PREFERRED BY THE PETITIONER BEFORE THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM Exhibit P10 A TRUE COPY OF THE REPRESENTATION DATED 24.06.2022 PREFERRED BY THE PETITIONER BEFORE THE REVENUE DIVISIONAL OFFICER, THIRUVANANTHAPURAM.