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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1980

(3)A whole-time Director, including the Managing Director shall receive from the Nationalised Bank such salary, allowances, fees and perquisites, and be governed by such terms and conditions, as the Central Government may determine, after consultation with the Reserve Bank.