Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Rajasthan - Subsection Section 73(c) in The General Rules (Civil), 1986 (c)Munsarim or Reader, as the case may be, shall maintain a Register (Reg. 5) which shall contain the following particulars with respect to each affidavits, sworn before him, namely:-
