Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90B] [Entire Act] State of Maharashtra - Subsection Section 90B(7) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 (7)The loss, if any, arising from any such deposit or investment shall be debited to the Water and Sewage Fund.
