Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(ii) in Regulation of Fee Structure in Private Unaided School in the State (ii)The Governing Body of the school shall be constituted as per G.O. Ms. No. 1, Education Department, dated 1-1-1994.
