Jammu & Kashmir High Court - Srinagar Bench
Chief Engineer Power Dev. Dept. And Ors vs Mst. Fazi And Ors on 8 February, 2022
Author: Tashi Rabstan
Bench: Tashi Rabstan
S. No.96
Regular List
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
(Through virtual mode)
CM(M) No. 105/2021
Chief Engineer Power Dev. Dept. and Ors. ...Petitioner(s)
Through: None.
Vs.
Mst. Fazi and Ors. ...Respondent(s)
Through: Mr. Malik Mushtaq, Advocate
Mr. Asif Maqbool, Dy.AG
CORAM:
HON'BLE MR JUSTICE TASHI RABSTAN, JUDGE
ORDER
08.02.2022 List for consideration on 24th May, 2022. Interim direction shall continue to remain in force till next date of hearing.
(TASHI RABSTAN) JUDGE SRINAGAR 08.02.2022 Hilal Ahmad