Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 163 in The Companies (Amendment) Act, 2000

163. Amendment of section 355.- In section 355 of the principal Act, for the figures and word" 348 to 354" the figures and word" 349 and 350" shall be substituted.