Madhya Pradesh High Court
Golu Shukla vs The State Of Madhya Pradesh on 27 February, 2017
Matter notified on the Board dated 27th February, 2017
27/02/2017
COMMON ORDER
1 2 3 4 5 S. Case No. Advocate for the Advocate for the List on the dates No. applicants; respondent/ State petitioner(s); appellant(s) 36 M.Cr.C. No. Shri Apoorv Joshi Smt. Mamta After two weeks 1730/2017 Shandilya 34 M.Cr.C. No. Shri D. Patel Smt. Mamta After two weeks 1566/2017 Shandilya 33 M.Cr.C. No. None Smt. Mamta After two weeks 1445/2017 Shandilya 31 M.Cr.C. No. Shri Ravi Verma Smt. Mamta After a week 1405/2017 Shandilya 30 M.Cr.C. No. Shri Apoorv Joshi Smt. Mamta After a week 1332/2017 Shandilya (criminal antecedents) 29 M.Cr.C. No. Shri Rajesh Shukla Smt. Mamta After a week 1241/2017 Shandilya 28 M.Cr.C. No. Shri Ajay Shukla Smt. Mamta After a week 1237/2017 Shandilya 27 M.Cr.C. No. Shri Harshvardhan Smt. Mamta After a week 1154/2017 Pathak Shandilya 26 M.Cr.C. No. Shri Sanjay Smt. Mamta After a week 1092/2017 Sharma Shandilya (criminal ancedent) 25 M.Cr.C. No. Shri Manish Yadav Shri Peyush Jain In the next week 956/2017 (criminal ancedent) 23 M.Cr.C. No. Shri Gaurav K. Shri Peyush Jain After two weeks 630/2017 Verma 136 Cr.A. No. Smt. Preeti Tiwari Shri Kshitij Vyas After a week 310/2017 125 Cr.R. No. Shri B.K. Pandya Shri Kshitij Vyas On 01/03/2017 1393/2016 117 Cr.R. No. Shri Nilesh Manore Shri Kshitij Vyas After a week 63/2016 104 Cr.A. No. Shri J.S. Sengar Shri K. Vyas After a week 869/2011 103 Cr.A. No. Shri Gaurav Verma Shri K. Vyas On 07/03/2017 1441/2009 101 Cr.A. No. Shri J.K. Joshi Shri K. Vyas 16/03/17 553/2006 99 Cr.A. No. Shri Anand Soni Shri K.Vyas After two weeks 1108/2015 96 M.Cr.C. No. Shri K. Vyas None After two weeks 10330/2016 95 M.Cr.C. No. None Shri N.S. Rathore After three 9442/2016 weeks (call for record) 93 M.Cr.C. No. Shri K. Vyas None After four weeks 3819/2016 92 Cr.R. No. Shri S. Sharma Shri A.S. Parihar After two weeks 877/2016 91 Cr.R. No. Shri S.S. Dashore None After two weeks 1530/2015 90 Cr.R. No. None None After four weeks 1369/2014 89 M.Cr.C. No. Shri Lokendra None After two weeks 2157/2017 Joshi 88 M.Cr.C. No. Shri Harshvardhan None After two weeks 2142/2017 Pathak 86 M.Cr.C. No. Shri Amit Dube Shri K. Vyas On 08/03/2017 964/2017 alongwith M.Cr.C. Nos. 969/2017 and 975/2017. 82 Cr.R. No. Shri R.S.Namdev Shri K. Vyas On 01/03/2017 229/2017 84 Cr.A. No. Shri Girish Desai Shri K. Vyas Call for record 326/2017 94 M.Cr.C. No. Shri Prateek Shri Amit Bhatia In the next week 7640/2016 Maheshwari 83 Cr.A. No. Shri J.N. Tiwari Shri K.Vyas In the next week 256/2017 85 M.Cr.C. No. Shri Gaffar Mohd. Shri Rampal Uikey After a week 493/2017 alongwith Cr.R. No. 1650/2015
Learned counsel for the petitioner(s)/applicant (s)/appellant(s) prays for and is granted time to argue the matter/call for the record/Case-diary/Criminal antecedents/cure the defects/file the documents.
List on the date/as per direction shown in column No.5 against the respective case.
(Ved Prakash Sharma)
skt Judge