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[Cites 0, Cited by 38]

Madhya Pradesh High Court

Golu Shukla vs The State Of Madhya Pradesh on 27 February, 2017

Matter notified on the Board dated 27th February, 2017
27/02/2017
                         COMMON ORDER
  1             2            3                        4                  5
 S.          Case No.    Advocate for the     Advocate for the    List on the dates
 No.                       applicants;        respondent/ State
                          petitioner(s);
                           appellant(s)
36     M.Cr.C. No.      Shri Apoorv Joshi    Smt. Mamta           After two weeks
       1730/2017                             Shandilya
34     M.Cr.C. No.      Shri D. Patel        Smt. Mamta           After two weeks
       1566/2017                             Shandilya
33     M.Cr.C. No.      None                 Smt. Mamta           After two weeks
       1445/2017                             Shandilya
31     M.Cr.C. No.      Shri Ravi Verma      Smt. Mamta           After a week
       1405/2017                             Shandilya
30     M.Cr.C. No.      Shri Apoorv Joshi    Smt. Mamta           After a week
       1332/2017                             Shandilya            (criminal
                                                                  antecedents)
29     M.Cr.C. No.      Shri Rajesh Shukla Smt. Mamta             After a week
       1241/2017                           Shandilya
28     M.Cr.C. No.      Shri Ajay Shukla     Smt. Mamta           After a week
       1237/2017                             Shandilya
27     M.Cr.C. No.      Shri Harshvardhan Smt. Mamta              After a week
       1154/2017        Pathak            Shandilya
26     M.Cr.C. No.      Shri Sanjay          Smt. Mamta           After a week
       1092/2017        Sharma               Shandilya            (criminal
                                                                  ancedent)
25     M.Cr.C. No.      Shri Manish Yadav Shri Peyush Jain        In the next week
       956/2017                                                   (criminal
                                                                  ancedent)
23     M.Cr.C. No.      Shri Gaurav K.       Shri Peyush Jain     After two weeks
       630/2017         Verma
136    Cr.A. No.        Smt. Preeti Tiwari   Shri Kshitij Vyas    After a week
       310/2017
125    Cr.R. No.        Shri B.K. Pandya     Shri Kshitij Vyas    On 01/03/2017
       1393/2016
117    Cr.R. No.        Shri Nilesh Manore Shri Kshitij Vyas      After a week
       63/2016
104    Cr.A. No.        Shri J.S. Sengar     Shri K. Vyas         After a week
       869/2011
103    Cr.A. No.        Shri Gaurav Verma Shri K. Vyas            On 07/03/2017
       1441/2009
101    Cr.A. No.        Shri J.K. Joshi      Shri K. Vyas         16/03/17
       553/2006
 99     Cr.A. No.           Shri Anand Soni         Shri K.Vyas         After two weeks
       1108/2015
96     M.Cr.C. No.         Shri K. Vyas            None                After two weeks
       10330/2016
95     M.Cr.C. No.         None                    Shri N.S. Rathore   After three
       9442/2016                                                       weeks (call for
                                                                       record)
93     M.Cr.C. No.         Shri K. Vyas            None                After four weeks
       3819/2016
92     Cr.R. No.           Shri S. Sharma          Shri A.S. Parihar   After two weeks
       877/2016
91     Cr.R. No.           Shri S.S. Dashore       None                After two weeks
       1530/2015
90     Cr.R. No.           None                    None                After four weeks
       1369/2014
89     M.Cr.C. No.         Shri Lokendra           None                After two weeks
       2157/2017           Joshi
88     M.Cr.C. No.         Shri Harshvardhan None                      After two weeks
       2142/2017           Pathak
86     M.Cr.C. No.         Shri Amit Dube          Shri K. Vyas        On 08/03/2017
       964/2017                                                        alongwith
                                                                       M.Cr.C. Nos.
                                                                       969/2017 and
                                                                       975/2017.
82     Cr.R. No.           Shri R.S.Namdev         Shri K. Vyas        On 01/03/2017
       229/2017
84     Cr.A. No.           Shri Girish Desai       Shri K. Vyas        Call for record
       326/2017
94     M.Cr.C. No.         Shri Prateek            Shri Amit Bhatia    In the next week
       7640/2016           Maheshwari
83     Cr.A. No.           Shri J.N. Tiwari        Shri K.Vyas         In the next week
       256/2017
85     M.Cr.C. No.         Shri Gaffar Mohd. Shri Rampal Uikey After a week
       493/2017                                                alongwith Cr.R.
                                                               No. 1650/2015


Learned counsel for the petitioner(s)/applicant (s)/appellant(s) prays for and is granted time to argue the matter/call for the record/Case-diary/Criminal antecedents/cure the defects/file the documents.

List on the date/as per direction shown in column No.5 against the respective case.

                                                      (Ved Prakash Sharma)
skt                                                          Judge