Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 37 in Gujarat Khar Lands Act, 1963 37. Supply of copies of budget and accounts.- The Board shall furnish each financial year to the State Government a copy of its budget and of the accounts of the preceding financial year.
