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State of Jharkhand - Section

Section 387 in Civil Court Rules of the High Court of Judicature at Patna

387.

The number of copyists appointed must not be greater than will admit, under ordinary circumstances, of each Vernacular Copyist earning at least Rs. 50 and of each English Copyist earning at least Rs. 100 per month. If the average earnings fall regularly below this rate steps should be taken to reduce the establishment. [H.C. letter no. 2315-30, dated 11th March, 1964]Note. - No new appointment is to be made in an office until the above standard has been worked up to.