Section 3(5) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Setting up Joint Farming Societies Scheme, 1968
(5)Where lands are grouped together as aforesaid, the State Government may, with a view to ensuring continued supply of raw material to any of the undertakings concerned, and also with a view to ensuring that such supply is not adversely affected as a result of such grouping, issue such special directions in that behalf as may be found necessary and appropriate.
