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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(2)(ii) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(ii)provide necessary facilities for the marketing and facilitate for the transportation of agricultural produce within the market yards and outside the yards and within the sub-market yards and outside the sub-market yards in the market area;