Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Haryana - Subsection Section 72(3) in Punjab Jail Manual (3)When any Superintendent is permitted to absent himself from visiting his jail for more than two consecutive days, the arrangements made for the performance of his duties during his absence shall be reported to the Inspector-General.
