Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 591] [Entire Act] State of Punjab - Subsection Section 591(1) in Punjab Jail Manual, 1996 (1)Libraries will be maintained in all jails for the use of prisoners, and the rules pertaining to such libraries will be posted in the room where the library is kept.
